COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,945 of 6,586

High Courts29 May 2008

Avnish Bajaj Vs State

Delhi High Court · (2008) 150 DLT 769 : (2008) 105 DRJ 721 : (2008) ILR Delhi 44 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 190(1), 204, 319, 482Customs Act, 1962 — Section 140Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A

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High Courts29 May 2008

Major Suresh Rana Vs Union of India (UOI) and Others

Delhi High Court · (2008) 151 DLT 603 : (2008) ILR Delhi 46 Supp

Army Act, 1950 — Section 1, 120(2)Army Rules, 1954 — Rule 180, 22, 22(1), 23, 24

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High Courts28 May 2008Dismissed

Dharam Pal Dhingra, Prop. Dharampal Dhingra Electronics Vs Commissioner of Income Tax

Delhi High Court · (2008) 05 DEL CK 0220

Income Tax Act, 1961 — Section 132, 254(2), 260A

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High Courts28 May 2008Dismissed

Prem Chand Vs Subhash Chand Saini and Others

Delhi High Court · AIR 2008 Delhi 204 : (2008) 150 DLT 737 : (2008) 105 DRJ 516

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts28 May 2008Dismissed

Sri Ram Rai Vs Sr. R.P. Gond and Others

Delhi High Court · (2008) 05 DEL CK 0182

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High Courts28 May 2008Allowed

Vinod Kapoor and Others Vs State (NCT) of Delhi

Delhi High Court · (2008) 05 DEL CK 0178

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 437, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts28 May 2008Disposed Off

Nishraj Traders (P) Ltd. Vs Madhu Viniyog (P) Ltd.

Delhi High Court · (2008) 4 CompLJ 173

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High Courts28 May 2008Dismissed

Inder Sain Jain Vs New India Assurance Company and Others

Delhi High Court · (2009) ACJ 2056 : (2008) 104 DRJ 195

Criminal Procedure Code, 1973 (CrPC) — Section 152Motor Vehicles Act, 1988 — Section 173

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High Courts28 May 2008Dismissed

Delhi Transport Corporation Vs Pradeep Kumar

Delhi High Court · (2008) 05 DEL CK 0118

Industrial Disputes Act, 1947 — Section 33(2)

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High Courts28 May 2008Dismissed

Sh. Vijay Kumar Tiwari Vs The State and Another

Delhi High Court · (2008) 151 DLT 513 : (2008) 105 DRJ 524 : (2008) 2 ILR Delhi 1207

Succession Act, 1925 — Section 59, 63

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High Courts27 May 2008

Delhi Development Authority Vs Rajbir Singh

Delhi High Court · (2008) 150 DLT 725 : (2008) 105 DRJ 483

Constitution of India, 1950 — Article 226Land Reforms Act — Section 64

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High Courts27 May 2008

Jaypee Brothers Medical Publishers (P) Ltd. Vs Dr. Ramya Raghu and Others

Delhi High Court · (2008) 38 PTC 79

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 — Section 18(1)

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High Courts27 May 2008Allowed

Smt. Dhano Vs State and Another

Delhi High Court · (2008) 7 ILR Delhi 131

Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 202, 209, 226Penal Code, 1860 (IPC) — Section 308, 323, 34, 506

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High Courts27 May 2008

Dr. Manoj Singhania Vs Union of India (UOI) and Others

Delhi High Court · (2008) 150 DLT 513 : (2008) 103 DRJ 464

Constitution of India, 1950 — Article 226, 311(2)Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 5

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High Courts27 May 2008Allowed

Smt. Ram Rati and Others Vs Sh. Ram Kumar, Mohd. Ayub and United Insurance Company Ltd.

Delhi High Court · (2009) ACJ 1719

Motor Vehicles Act, 1988 — Section 173

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High Courts26 May 2008Allowed

Indian Oil Corporation Ltd. Vs Employees State Insurance Corporation

Delhi High Court · (2008) 152 DLT 268 : (2008) 104 DRJ 361 : (2008) 119 FLR 184

Employees State Insurance Act, 1948 — Section 2(13), 2(17), 2(9), 39, 44

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High Courts26 May 2008Dismissed

Mukesh Kumar Gupta Vs Smt. Prabha Vaithiyanathan and Others

Delhi High Court · (2008) 05 DEL CK 0212

Hindu Succession Act, 1956 — Section 27, 28, 29Succession Act, 1925 — Section 105

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High Courts26 May 2008Dismissed

Sanober Vir Vs Mr. Ashutosh Garg and Others

Delhi High Court · (2008) 05 DEL CK 0189

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 144, 151

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High Courts26 May 2008

Munshi Ram Vs DDA

Delhi High Court · (2008) 104 DRJ 226

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High Courts26 May 2008Allowed

A.V.R. Engineers Vs Sharma Moulding Works and Others

Delhi High Court · (2008) 38 PTC 243

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