High Courts03 Jul 2008Dismissed
Smt. Laxmi Devi and Others Vs Shri Baldev Singh, Shri Ranjit Singh and United India Insurance Co. Ltd.
Delhi High Court · (2008) 07 DEL CK 0001
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,941 of 6,586
High Courts02 Jul 2008Allowed
Phonographic Performance Ltd. Vs Hotel Gold Regency and Others
Delhi High Court · AIR 2009 Delhi 11 : (2008) 151 DLT 210 : (2008) 2 ILR Delhi 1267 : (2008) 37 PTC 587
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 188Copyright Act, 1957 — Section 30, 33, 33(1), 33(3), 34
High Courts02 Jul 2008Dismissed
Municipal Corporation of Delhi Vs N.K. Gupta
Delhi High Court · (2008) 151 DLT 505 : (2008) 105 DRJ 218
Delhi Municipal Corporation Act, 1957 — Section 147, 147(2)Stamp Act, 1899 — Article 35, 40Transfer of Property Act, 1882 — Section 105
High Courts02 Jul 2008
Sh. Suresh Kakkar and Another Vs Sh. Mahender Nath Kakkar and Others
Delhi High Court · (2008) 4 CivCC 609 : (2008) 152 DLT 56 : (2008) 105 DRJ 211 : (2008) ILR Delhi 117 Supp : (2008) 152 PLR 58 : (2009) 1 RCR(Civil) 788
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 7 Rule 11
High Courts02 Jul 2008
S.K. Brothers Vs Delhi Development Authority
Delhi High Court · (2008) 3 ARBLR 272 : (2008) 152 DLT 239 : (2009) 1 ILR Delhi 311 : (2008) 152 PLR 63
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 11(6), 15(2), 2(1), 36, 37
High Courts02 Jul 2008Dismissed
Dr. Kamal Kishore Kalra Vs State (NCT of Delhi)
Delhi High Court · (2008) 151 DLT 546 : (2008) 105 DRJ 226
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 155(2), 155(4), 156Delhi Police Act, 1978 — Section 103
High Courts02 Jul 2008
Phonographic Performance Ltd. Vs Lizard Lounge and Others
Delhi High Court · (2008) 07 DEL CK 0241
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Copyright Act, 1957 — Section 33, 34, 61
High Courts02 Jul 2008Dismissed
Pure Pharma Limited Vs Union of India (UOI)
Delhi High Court · (2008) 3 ARBLR 57 : (2008) 105 DRJ 194 : (2009) 1 ILR Delhi 272
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 55, 55(2), 73, 74
High Courts02 Jul 2008
Shri Anisuddin and Another Vs Mrs. Vimla Sethi and Others
Delhi High Court · (2008) 152 DLT 342 : (2008) 105 DRJ 469
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 6Limitation Act, 1963 — Article 54
High Courts02 Jul 2008
Prof. (Dr.) A.K. Prasad Vs Director, Vallabhbhai Patel Chest Institute, University of Delhi and Others
Delhi High Court · (2008) 07 DEL CK 0205
High Courts02 Jul 2008
Jitender Mohan Malik Vs Ravi Bhushan Malik
Delhi High Court · (2009) 1 ILR Delhi 282
Arbitration Act, 1940 — Section 23(1)Arbitration and Conciliation Act, 1996 — Section 31, 34, 34(2)(b)(ii), 35, 36Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts02 Jul 2008
Commissioner of Income Tax Vs Smt. Anjali Dua
Delhi High Court · (2008) 219 CTR 183 : (2008) 174 TAXMAN 72
Income Tax Act, 1961 — Section 142(1), 148
High Courts02 Jul 2008
Keshav Shares and Stock Ltd. Vs Income Tax Officer and Others
Delhi High Court · (2008) 220 CTR 631 : (2010) 326 ITR 553 : (2008) 174 TAXMAN 63
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 234B
High Courts02 Jul 2008Dismissed
Sh. Surender Pal Vs Smt. Kanwaljit Kaur
Delhi High Court · (2008) 2 DMC 183 : (2009) 1 ILR Delhi 305 : (2009) 1 ILR Delhi 258
Hindu Marriage Act, 1955 — Section 10, 13, 13(1)
High Courts02 Jul 2008Dismissed
National Highways Authority of India Vs Afcons Infrastructure Limited
Delhi High Court · (2008) 3 ARBLR 56 : (2008) 152 DLT 24 : (2008) 105 DRJ 11
Arbitration and Conciliation Act, 1996 — Section 28(3), 34
High Courts02 Jul 2008
STV Enterprises Ltd. Vs Shin Satellite Public Co. Ltd.
Delhi High Court · (2009) 148 CompCas 210 : (2009) 1 CompLJ 192 : (2009) 91 SCL 276
High Courts02 Jul 2008Allowed
Paharpur 3P (A Division of Paharpur Cooling Towers Limited) Vs Dalmia Consumer Care Private Limited
Delhi High Court · (2008) 3 CompLJ 554 : (2008) 105 DRJ 236 : (2008) 88 SCL 298
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 433, 434, 439
High Courts02 Jul 2008
Sunita Vs State of National Capital Territory of Delhi and Another
Delhi High Court · (2008) 151 DLT 192 : (2009) 1 ILR Delhi 344 : (2008) 2 ILR Delhi 1139
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 304, 342
High Courts02 Jul 2008Dismissed
Vijay Kumar and Others Vs Government of NCT and Others
Delhi High Court · (2008) 104 DRJ 447
Motor Vehicles Act, 1988 — Section 2(41), 39, 40, 42, 43
High Courts01 Jul 2008Dismissed
Shri Deepak Johri Vs Smt. Kumkum Johri
Delhi High Court · (2008) 104 DRJ 611 : (2008) 2 ILR Delhi 1247
Civil Procedure Code, 1908 (CPC) — Section 11, 25Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1), 13(1A), 21, 28, 9