Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(4)Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)

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High Courts09 Jul 2008Dismissed

Cadila Healthcare Limited Vs Shree Baidyanath Ayurved Bhawan Pvt. Ltd.

Delhi High Court · (2008) 07 DEL CK 0041

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 21

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High Courts08 Jul 2008Dismissed

Mohd. Nihal Vs State

Delhi High Court · (2008) 07 DEL CK 0216

Contract Act, 1872 — Section 10, 11Guardians and Wards Act, 1890 — Section 6Majority Act, 1875 — Section 2, 3

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High Courts08 Jul 2008Dismissed

Govt. NCT of Delhi and Another Vs Jai Gopal

Delhi High Court · (2008) 106 DRJ 238

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 4(1)Nazul Rules, 1981 — Rule 6

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High Courts08 Jul 2008Allowed

Sunita Rani Vs Union of India and Others

Delhi High Court · (2008) 8 ILR Delhi 140 Supp

Constitution of India, 1950 — Article 14, 16(1)

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High Courts08 Jul 2008Allowed

Vije Kumar and Others Vs Vaibhav Gupta and Others

Delhi High Court · (2009) 3 PLR 40

Constitution of India, 1950 — Article 226

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High Courts08 Jul 2008

Aman Oberoi Vs Tina Oberoi

Delhi High Court · (2009) 153 PLR 17

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High Courts07 Jul 2008Allowed

Mr. N.R. Dongre Vs L.R.M. Securities Ltd. and Others

Delhi High Court · (2008) 3 ARBLR 402

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 9

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High Courts07 Jul 2008Allowed

Mrs. Jayanthy Krishnamurthy and Another Vs The Registrar, Coop. Societies and Another

Delhi High Court · (2008) 07 DEL CK 0255

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High Courts07 Jul 2008Dismissed

Sahney Kirkwood Private Limited and Another Vs Union of India (UOI) and Others

Delhi High Court · (2008) 2 CTLJ 155 : (2008) 154 DLT 555

Constitution of India, 1950 — Article 19(1), 226

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High Courts07 Jul 2008Disposed Off

Khem Chand and Others Vs State of Delhi

Delhi High Court · (2008) 5 ILR Delhi 92 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 164, 221, 313, 364, 421Penal Code, 1860 (IPC) — Section 323, 342, 354, 363, 366

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High Courts07 Jul 2008Dismissed

Shri. Satish Kumar Malhotra Vs Punjab and Sind Bank and Others

Delhi High Court · (2009) 1 ILR Delhi 377

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts07 Jul 2008Allowed

Nirmala and Others Vs Govt. N.C.T. of Delhi and Others

Delhi High Court · (2009) 1 ILR Delhi 366

Constitution of India, 1950 — Article 309

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High Courts07 Jul 2008

Amit Dua Vs Shri Jamil Ahmad

Delhi High Court · (2008) 07 DEL CK 0108

Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138

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