High Courts27 Nov 2008Dismissed
Union of India (UOI) and The Director, Intelligence Bureau, Ministry of Home Affairs Vs Hari Mitra Bhandari
Delhi High Court · (2008) 11 DEL CK 0170
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,888 of 6,586
High Courts27 Nov 2008
Arya Orphange Vs Mrs. Sharon Lowen
Delhi High Court · (2008) 11 DEL CK 0169
Civil Procedure Code, 1908 (CPC) — Section 2(12)Delhi Rent Control Act, 1958 — Section 50Succession Act, 1925 — Section 276
High Courts27 Nov 2008Dismissed
Pearey Lal Workshop P. Ltd. Vs Raghunandan Saran Ashok Saran
Delhi High Court · (2008) 155 DLT 145 : (2008) ILR Delhi 208 Supp
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 14, 19(1), 21Delhi Rent Control Act, 1958 — Section 4, 50, 6, 9
High Courts27 Nov 2008Disposed Off
Bharat Bhushan Sisodia Vs State and Others
Delhi High Court · AIR 2009 Delhi 21 : (2009) 2 CivCC 251
High Courts27 Nov 2008Dismissed
Krishan Kumar Alag Vs Jambu Prasad Jain Decd. thr. LR''s Anand Kumar Jain
Delhi High Court · (2008) 11 DEL CK 0146
Delhi Rent Control Act, 1958 — Section 25BSlum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts27 Nov 2008Dismissed
Union of India (UOI) Vs Gian Chand Sharma
Delhi High Court · (2008) 11 DEL CK 0140
Land Acquisition Act, 1894 — Section 23(1A), 4
High Courts27 Nov 2008Dismissed
Smt. Madhu Vs The State
Delhi High Court · (2008) 13 ILR Delhi 52 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Immoral Traffic (Prevention) Act, 1956 — Section 15, 18, 18(1), 18(1)(b), 3
High Courts27 Nov 2008Dismissed
Nemi Chand Jain Vs Enforcement Directorate
Delhi High Court · (2009) 89 SCL 241
Foreign Exchange Management Act, 1999 — Section 49(3), 49(4)Foreign Exchange Regulation Act, 1973 — Section 51, 63, 8(1), 9(1)Societies Registration Act, 1860 — Section 5
High Courts27 Nov 2008
Commissioner of Income Tax Vs Cosmos International
Delhi High Court · (2009) 318 ITR 314 : (2009) 177 TAXMAN 363
Income Tax Act, 1961 — Section 143(1), 143(2), 260A, 56, 80HHC
High Courts27 Nov 2008Allowed
Sharifuddin Vs Rizauddin
Delhi High Court · (2008) 11 DEL CK 0061
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)
High Courts27 Nov 2008
Arya Orphange Vs Mr. Alfred G. Wuerfel
Delhi High Court · (2008) 11 DEL CK 0044
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 2 Rule 3(1), 2(12)Delhi Rent Control Act, 1958 — Section 27, 50Evidence Act, 1872 — Section 145, 17, 21
High Courts27 Nov 2008
Dollarmine Exports Pvt. Ltd. Vs M.B. International Pvt. Ltd.
Delhi High Court · (2008) 11 DEL CK 0043
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(2), Order 37 Rule 3(2), Order 37 Rule 3(5)
High Courts27 Nov 2008
K.A. Bhardwaj Vs Delhi Jal Board
Delhi High Court · (2008) 11 DEL CK 0021
Constitution of India, 1950 — Article 226
High Courts27 Nov 2008Dismissed
Shriram Housing Finance and Investment of India Ltd. Vs Yogesh Mishra and Others
Delhi High Court · (2008) 11 DEL CK 0014
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 58, Order 21 Rule 58(1), Order 21 Rule 58(2), Order 22 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts27 Nov 2008Dismissed
C.L. Devgun Vs New Delhi Municipal Council and Others
Delhi High Court · (2008) 155 DLT 180
Civil Procedure Code, 1908 (CPC) — Section 43Constitution of India, 1950 — Article 226, 239AANew Delhi Municipal Council (Allowances for Attending the Meetings of the Council) Rules, 2006 — Rule 3
High Courts27 Nov 2008
Commissioner of Income Tax Vs Dharam Pal Prem Chand Ltd.
Delhi High Court · (2009) 221 CTR 133 : (2009) 317 ITR 353 : (2009) 180 TAXMAN 557
Income Tax Act, 1961 — Section 260A, 80IB
High Courts26 Nov 2008
Subodh Kumar Bhargava Vs Commissioner of Income Tax
Delhi High Court · (2009) 221 CTR 534 : (2009) 3 ILR Delhi 163 : (2009) 309 ITR 31 : (2008) 175 TAXMAN 520
Income Tax Act, 1961 — Section 143(1), 143(3), 260A, 263, 271B
High Courts26 Nov 2008
Commissioner of Income Tax Vs Hitashi Estates Limited
Delhi High Court · (2009) 313 ITR 393 : (2009) 178 TAXMAN 211