Code of Civil Procedure, 1908-Section 10, 151, 96, Order XLI, XII Rule 6, VIII Rule 5Delhi High Court Act, 1966-Section 10Indian Succession Act, 1925-Section 263

Read judgment

High Courts17 Oct 2025Dismissed

Mohinder Kumar Verma Vs Vinod Rajoria

Delhi High Court · 2025 INSC 617

Transfer of Property Act, 1882-Section 55(6)(b)Code of Civil Procedure, 1908-Order I Rule 10, XV Rule 1Specific Relief Act, 1963-Section 16(c), 22, 22(1)(b), proviso to Section 22(2)

Read judgment

High Courts17 Oct 2025Dismissed

M/s B S Enviro N Infracon Private Limited Vs Vij Contracts Pvt. Ltd.

Delhi High Court · (2025) 10 DEL CK 1902

Code of Civil Procedure, 1908-Section 96Commercial Courts Act, 2015-Section 13Indian Contract Act, 1872-Sections 37, 38, 62, 63

Read judgment

High Courts17 Oct 2025Dismissed

Union Of India & Ors. Vs Sameer Dnyandev Wankhede

Delhi High Court · (2025) 10 DEL CK 1957

Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1

Read judgment

High Courts17 Oct 2025Dismissed

Viceroy Engineering Vs Smiths Detection Veecon Systems Private Limited

Delhi High Court · (2025) 10 DEL CK 1965

Arbitration and Conciliation Act, 1996-Section 34, 31(3), 34(2), 34(2-A)Evidence Act-Section 115

Read judgment

High Courts17 Oct 2025Disposed Of

Sangam Vihar Vikas Manch Vs Union Of India & Ors

Delhi High Court · (2025) 10 DEL CK 2007

Read judgment

High Courts17 Oct 2025Allowed

M/S Oyo Hotels And Homes Private Ltd & Anr. Vs M/S Ashiana Manufacturing India Ltd

Delhi High Court · (2025) 10 DEL CK 2015

Arbitration and Conciliation Act, 1996-Section 12, 34, Fourth Schedule

Read judgment

High Courts17 Oct 2025Allowed

Rahul @ Bhupinder Verma Vs State (NCT Of Delhi)

Delhi High Court · 2022 INSC 39

Indian Penal Code, 1860-Section 376, 375Protection of Children from Sexual Offences Act, 2012-Section 6, 5(l), 3, 29Code of Criminal Procedure, 1973-Section 428, 313, 164, 540

Read judgment

High Courts17 Oct 2025

Kundan Singh Negi Vs State

Delhi High Court · 2024 INSC 879

Cr.P.C.-Section 374(2), 428, 164, 313IPC-Sections 376, 323, 342, 506, 427, 201, 376(2)(n)

Read judgment

High Courts17 Oct 2025Dismissed

Govt Of NCT Of Delhi & Ors. Vs Sh. Rajendra Singh Rawat

Delhi High Court · (2025) 10 DEL CK 2145

Constitution of India-Article 51-A(j)

Read judgment

High Courts17 Oct 2025Disposed Of

Uppal Engineering Company Pvt. Ltd. Vs Ircon International Ltd.

Delhi High Court · (2025) 10 DEL CK 2139

Arbitration and Conciliation Act, 1996-Section 34, 31(7), 31(7)(a), 31(7)(b), 34(4)Right to Information Act, 2005Contract Act-Section 74

Read judgment

High Courts17 Oct 2025Disposed Of

Rathina Sabapathi President Party For The Right Of Other Backward Classes Vs Election Commission Of India & Anr.

Delhi High Court · (2025) 10 DEL CK 2288

Representation of the People Act, 1951-Section 29A

Read judgment

High Courts17 Oct 2025Disposed Of

Rachna Bansal & Ors.Vs Commissioner Of The Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2025) 10 DEL CK 1283

Read judgment

High Courts17 Oct 2025Disposed Of

Rathina Sabapathi President Party For The Right Of Other Backward Classes Vs Election Commission Of India & Anr

Delhi High Court · (2025) 10 DEL CK 1281

Representation of the Peoples Act, 1951 - Section 29A

Read judgment

High Courts17 Oct 2025Disposed Of

Rachna Bansal & Ors. Vs Commissioner Of The Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2025) 10 DEL CK 0212

Read judgment

High Courts17 Oct 2025Allowed

Kiranjit Gujral & Ors Vs Paminder Gujral & Ors

Delhi High Court · (2025) 10 DEL CK 1280

Code of Civil Procedure, 1908 - Section 10, 96, 151, Order 12 Rule 6Delhi High Court Act, 1966 - Section 10Indian Succession Act, 1925 - Section 263

Read judgment

High Courts17 Oct 2025Disposed Of

Directorate Of Enforcement M/s Prakash Industries Ltd And Anr & Anr

Delhi High Court · (2025) 10 DEL CK 1279

Constitution of India, 1950 - Article 14, 136, 142, 226, 227, 300ACode of Criminal Procedure, 1973 - Section 173, 173(8)Indian Penal Code, 1860 - Section 120B, 415, 420, 467, 468, 471

Read judgment