High Courts19 May 2009Dismissed
Sanjeev Kumar Verma Vs M.M. Kutti and Others
Delhi High Court · (2009) 05 DEL CK 0339
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,795 of 6,586
High Courts19 May 2009
Sh. Rajinder Singh Vs Delhi Transport Corporation
Delhi High Court · (2009) 05 DEL CK 0312
Constitution of India, 1950 — Article 226
High Courts19 May 2009Dismissed
The Municipal Corporation of Delhi Vs Smt. Krishna
Delhi High Court · (2009) 05 DEL CK 0311
Constitution of India, 1950 — Article 226, 227
High Courts19 May 2009Allowed
DTC Vs Hukum Singh
Delhi High Court · (2009) 05 DEL CK 0310
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 17B
High Courts19 May 2009Allowed
N.K. Industries and Another Vs Special Dir. Enforcement Foreig
Delhi High Court · (2009) 05 DEL CK 0306
Foreign Exchange Regulation Act, 1973 — Section 9(1)
High Courts19 May 2009Allowed
Delhi Transport Corporation Vs Rajinder Parkash and Another
Delhi High Court · (2009) 3 ILR Delhi 146 Supp
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11A, 33, 33(2)(b)
High Courts19 May 2009Dismissed
Commissioner of Income Tax Vs TDI Marketing (P) Ltd.
Delhi High Court · (2009) 05 DEL CK 0259
High Courts19 May 2009Allowed
Kishan Pandit Vs Govt. of N.C.T. of Delhi Allahnoor Vs State (NCT of Delhi)
Delhi High Court · (2009) 05 DEL CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 397, 411
High Courts19 May 2009Dismissed
Shri Gauri Dutt Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2009) 4 ILR Delhi 61
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33A
High Courts19 May 2009Dismissed
Brawn Pharmaceuticals Limited Vs Ramu Pokhrel and Others
Delhi High Court · (2009) 2 ILR Delhi 607
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 12(4), 2, 25C, 25M, 25M(1)
High Courts19 May 2009Allowed
Smt. Sonia @ Sona Vs Ministry of Railways and Others
Delhi High Court · (2009) 05 DEL CK 0178
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 112
High Courts19 May 2009Allowed
Dr. Ganesh Mani Vs Shikha Saini
Delhi High Court · (2009) 05 DEL CK 0139
Penal Code, 1860 (IPC) — Section 304A, 336, 337, 34, 420
High Courts19 May 2009Allowed
Ajit Singh Vs The State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2010) 6 RCR(Criminal) 788
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 306, 34, 439Penal Code, 1860 (IPC) — Section 107
High Courts19 May 2009
R.N. Sharma Vs Ashok Gautam and Others
Delhi High Court · (2009) 05 DEL CK 0129
High Courts19 May 2009
Ms. Pooja Gambhir and Others Vs Mr. Parveen Jain and Others
Delhi High Court · (2009) 05 DEL CK 0121
Arbitration and Conciliation Act, 1996 — Section 9
High Courts19 May 2009
S.K. Bharti and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2009) 05 DEL CK 0104
Companies Act, 1956 — Section 109, 209, 629A, 630Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts19 May 2009Dismissed
Balbir Singh Vs The State and Another
Delhi High Court · (2009) CriLJ 3674 : (2009) 160 DLT 575
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 397, 397(1), 397(3)Penal Code, 1860 (IPC) — Section 322, 323, 34, 341, 342Prevention of Corruption Act, 1947 — Section 5(2)
High Courts19 May 2009Dismissed
Dulari Devi and Others Vs M.C.D.
Delhi High Court · (2009) 05 DEL CK 0029
Delhi Municipal Corporation Act, 1957 — Section 95(2)
High Courts19 May 2009Dismissed
New India Assurance Company Ltd. Vs Harish Kumar Arya
Delhi High Court · (2009) 05 DEL CK 0001
High Courts18 May 2009
Shri Amarjit Singh Vs State
Delhi High Court · (2009) 05 DEL CK 0481
Succession Act, 1925 — Section 276