High Courts26 Aug 2009Dismissed

Jai Nandan Lal Vs State of U.P. and Others

Delhi High Court · (2009) 08 DEL CK 0183

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 223, 228, 26, 326, 461Penal Code, 1860 (IPC) — Section 120B, 465, 467, 471
High Courts26 Aug 2009

Ms. Anupam Gupta Vs Mr. Manish Aggarwal and Others

Delhi High Court · (2009) 08 DEL CK 0120

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138