COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,730 of 6,586

High Courts15 Sept 2009Allowed

I.M. Sethi Vs Trade Links Limited

Delhi High Court · (2009) 09 DEL CK 0067

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Delhi Rent Control Act, 1958 — Section 14(1), 14C, 25B, 36, 37Delhi Rent Control Rules, 1959 — Rule 23

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High Courts14 Sept 2009Allowed

Vinod Zaveri and Others Vs Metallica Industries Ltd.

Delhi High Court · (2010) 6 RCR(Criminal) 1198

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 142Partnership Act, 1932 — Section 58, 59, 66, 67

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High Courts14 Sept 2009Dismissed

Alkem Laboratories Ltd. Vs Mega International (P) Ltd.

Delhi High Court · (2009) 41 PTC 302

Civil Procedure Code, 1908 (CPC) — Section 10Trade and Merchandise Marks Act, 1958 — Section 12

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High Courts14 Sept 2009

United India Insurance Co. Vs Bombay Andhra Transport Corp.

Delhi High Court · (2009) 09 DEL CK 0340

Carriers Act, 1865 — Section 10, 9Consumer Protection Act, 1986 — Section 12

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High Courts14 Sept 2009

M.I. Siddiqui Vs Cement Corporation of India and Others

Delhi High Court · (2009) 09 DEL CK 0338

Cement Corporation of India Ltd. Conduct, Discipline and Appeal Act — Section 41

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High Courts14 Sept 2009Dismissed

Anurena Tristar Vs I.T.O.

Delhi High Court · (2011) 330 ITR 168 : (2010) 186 TAXMAN 205

Income Tax Act, 1961 — Section 260A, 32(1)

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High Courts14 Sept 2009Dismissed

Sh. Dhurender Singh Vs The State of NCT of Delhi and Others

Delhi High Court · (2009) 09 DEL CK 0236

Constitution of India, 1950 — Article 226

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High Courts14 Sept 2009Disposed Off

Jaswinder Singh Vs Enforcement Directorate

Delhi High Court · (2009) 09 DEL CK 0232

Foreign Exchange Regulation Act, 1973 — Section 9(1)

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High Courts14 Sept 2009Allowed

Surya Food and Agro Ltd. Vs Priya Gold Tea Company and Others

Delhi High Court · (2011) 46 PTC 162

Companies Act, 1999 — Section 28, 29, 29(2), 29(3), 29(5)

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High Courts14 Sept 2009Dismissed

Sh. Harbans Singh Vs Juggat Pharma

Delhi High Court · (2009) 09 DEL CK 0218

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2

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High Courts14 Sept 2009

Anil Kumar Vs State of Delhi

Delhi High Court · (2009) 09 DEL CK 0186

Criminal Procedure Code, 1973 (CrPC) — Section 161

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High Courts14 Sept 2009Dismissed

Sh. Mohinder Singh Vs The State of NCT of Delhi and Others

Delhi High Court · (2009) 09 DEL CK 0185

Constitution of India, 1950 — Article 226

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High Courts14 Sept 2009

Arun Colour Chem and Others Vs Mithumal Essance Mart and Another

Delhi High Court · (2010) 167 DLT 285 : (2010) 1 ILR Delhi 778 : (2010) 43 PTC 668

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Copyright Act, 1957 — Section 19, 50, 62(2)Trade Marks Act, 1999 — Section 124, 124(1), 124(2), 124(4), 134

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High Courts14 Sept 2009Dismissed