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Delhi High Court judgments

1,31,711 judgments · page 4,720 of 6,586

High Courts06 Oct 2009Dismissed

Jitender Vs State

Delhi High Court · (2010) 6 RCR(Criminal) 2322

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 428Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23, 41.1Penal Code, 1860 (IPC) — Section 324, 325, 326, 327, 342
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High Courts06 Oct 2009Dismissed

Sunayana Malhotra and Others Vs ICICI Bank

Delhi High Court · (2009) 163 DLT 602 : (2010) 7 RCR(Civil) 1658

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 10, 11, 13, 17, 18Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 2(1), 34
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High Courts06 Oct 2009

Gopalchand Khandelwal Vs D.R.I.

Delhi High Court · (2010) 250 ELT 504 : (2010) 6 RCR(Criminal) 2531

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 397, 482
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High Courts06 Oct 2009Allowed

Anang Pal Vs Union of India (UOI) and Others

Delhi High Court · (2009) 164 DLT 10 : (2010) 8 RCR(Civil) 830

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), Order 1 Rule 8(2), Order 1 Rule 8(6), 91Criminal Procedure Code, 1973 (CrPC) — Section 133Delhi Development Act, 1957 — Section 53B
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