High Courts21 Oct 2009Dismissed

R.K. Verma Vs DTC

Delhi High Court · (2009) 10 DEL CK 0007

Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 14(6)
High Courts20 Oct 2009Dismissed

Tilak Raj Narula Vs M.L. Sethi

Delhi High Court · (2009) 10 DEL CK 0303

Constitution of India, 1950 — Article 14, 19(1), 21Delhi Rent Control (Amendment) Act, 1988 — Section 6ADelhi Rent Control Act, 1958 — Section 2, 4, 50, 6, 6(2)
High Courts20 Oct 2009Disposed Off

J.L. Gugnani HUF Vs O.P. Arora and Another

Delhi High Court · (2009) 10 DEL CK 0223

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 340Evidence Act, 1872 — Section 101, 102
High Courts20 Oct 2009Allowed

The Coca-Cola Company Vs Bisleri International Pvt. Ltd. and Others

Delhi High Court · (2009) 164 DLT 59 : (2010) 2 ILR Delhi 278 : (2009) 41 PTC 460

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 6 Rule 17Specific Relief Act, 1963 — Section 41, 41(1), 42Trade and Merchandise Marks Act, 1958 — Section 55