High Courts03 Dec 2009Dismissed
Ranbir Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 6 RCR(Civil) 659
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,684 of 6,586
High Courts03 Dec 2009Disposed Off
Swiss Garnier Life Sciences and Others Vs The Union of India (UOI) and Another
Delhi High Court · (2009) 12 DEL CK 0250
High Courts03 Dec 2009Dismissed
Jindal Steel and Power Limited Vs N.S. Atwal, Sole Proprietor Guru Mehar Construction
Delhi High Court · (2009) 12 DEL CK 0214
Arbitration and Conciliation Act, 1996 — Section 11
High Courts03 Dec 2009
Bel-Acc (JV) Vs National Highways Authority of India Ltd.
Delhi High Court · (2009) 7 ILR Delhi 787
Arbitration and Conciliation Act, 1996 — Section 34, 36, 5, 9Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 10Specific Relief Act, 1963 — Section 41(b)
High Courts03 Dec 2009
Trilok Kapoor and Another Vs The State
Delhi High Court · (2009) 12 DEL CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 122, 313, 427, 427(1)Penal Code, 1860 (IPC) — Section 392, 394, 395, 396, 397
High Courts03 Dec 2009Dismissed
Sh. Kartikeya Kapur Vs Sh. Kim Sukh Sinha
Delhi High Court · (2009) 8 ILR Delhi 195 Supp
Contempt of Courts Act, 1971 — Section 13, 2
High Courts03 Dec 2009Dismissed
Smt. Shiv Kumari Vs Choudhary Prem Singh, Ch. Samai Singh, Ch. Jagat Singh and Ch. Bharat Singh
Delhi High Court · (2010) 6 RCR(Civil) 536
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts03 Dec 2009
Ashok Jain Vs State
Delhi High Court · (2010) 1 Crimes 189
Criminal Procedure Code, 1973 (CrPC) — Section 161, 167Penal Code, 1860 (IPC) — Section 302
High Courts03 Dec 2009
Brij Mohan Sharma Vs Milton Plastics
Delhi High Court · (2009) 12 DEL CK 0038
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13
High Courts03 Dec 2009Dismissed
Francis O. Akahie Vs N.C.B.
Delhi High Court · (2009) 12 DEL CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 50(1), 67
High Courts03 Dec 2009Dismissed
Tandav Film Enterrainment Pvt. Ltd. Vs Four Frame Pictures and Another
Delhi High Court · (2009) 7 ILR Delhi 795
Arbitration Act, 1940 — Section 20, 21, 34, 39, 39(1)Arbitration and Conciliation Act, 1996 — Section 11, 16, 16(1), 16(2), 16(3)
High Courts02 Dec 2009Dismissed
Basant Kumar Sharma Vs Government of India and Others
Delhi High Court · (2009) 12 DEL CK 0413
High Courts02 Dec 2009Dismissed
Maan Singh Vs State
Delhi High Court · (2009) 12 DEL CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374Hindu Marriage Act, 1955 — Section 7(1)Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts02 Dec 2009Disposed Off
Kakku E. and P. Control P. Ltd. and Another Vs Registrar of Companies, NCT of Delhi and Haryana
Delhi High Court · (2010) 154 CompCas 408 : (2010) 3 CompLJ 430
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 560, 560(1), 560(2), 560(3), 560(5)
High Courts02 Dec 2009Dismissed
Rajesh Kumar Tiwari Vs State
Delhi High Court · (2010) CriLJ 1126
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114A, 157Penal Code, 1860 (IPC) — Section 376
High Courts02 Dec 2009Disposed Off
Jagdish Prasad and Another Vs State (Delhi Admn.)
Delhi High Court · (2009) 12 DEL CK 0310
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts02 Dec 2009Disposed Off
Indcon Projects and Equipments (P) Ltd. Vs Dezurik (India) Ltd.
Delhi High Court · (2009) 165 DLT 644 : (2010) 6 RCR(Civil) 487
Arbitration Act, 1940 — Section 20, 30, 33
High Courts02 Dec 2009Dismissed
Bombay Colour Lab and Others Vs Jindal Photo Films Limited and Others
Delhi High Court · (2010) 166 DLT 478 : (2010) 6 RCR(Civil) 922
Arbitration and Conciliation Act, 1996 — Section 12, 19, 30, 34, 7
High Courts02 Dec 2009Dismissed
Harkesh Meena, SI (Steno) Vs Director General, CRPF and Others
Delhi High Court · (2009) 12 DEL CK 0299
High Courts02 Dec 2009Dismissed
Directorate of Revenue Intelligence Vs Moni and Another
Delhi High Court · (2010) 1 Crimes 359 : (2010) 252 ELT 57
Criminal Procedure Code, 1973 (CrPC) — Section 378Customs Act, 1962 — Section 108, 135, 135(1)Foreign Exchange Regulation Act, 1973 — Section 40