High Courts19 Jul 2010
B.S. Mathur Vs Union of India and Others
Delhi High Court · (2010) 07 DEL CK 0137
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,567 of 6,586
High Courts19 Jul 2010Dismissed
Union of India (UOI) Vs Baljit Singh Sondhi
Delhi High Court · (2010) 173 DLT 346
High Courts19 Jul 2010Dismissed
Commissioner of Income Tax Vs Taruna Auto Pvt. Ltd.
Delhi High Court · (2010) 07 DEL CK 0135
Income Tax Act, 1961 — Section 260A, 68
High Courts19 Jul 2010Dismissed
Sajjan Kumar Vs C.B.I.
Delhi High Court · (2011) 3 AD 87 : (2011) CriLJ 1225 : (2010) 171 DLT 120 : (2010) 5 ILR Delhi 664 : (2010) 7 RCR(Criminal) 1515
Constitution of India, 1950 — Article 12, 14, 2, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 161, 170, 173(2), 173(8), 227Penal Code, 1860 (IPC) — Section 109, 120B, 147, 148, 149
High Courts19 Jul 2010Dismissed
Ms. Veena Choudhry Vs Archeological Survey of India and Others
Delhi High Court · (2010) 07 DEL CK 0130
Constitution of India, 1950 — Article 226, 227
High Courts19 Jul 2010
Noble Moulds Pvt. Ltd. Vs The Commissioner of Central Excise
Delhi High Court · (2010) 180 ECR 102 : (2010) 259 ELT 338
Central Excise Rules, 1944 — Rule 173, 173Q, 209A, 57(1), 57(1)(5)Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11AC
High Courts19 Jul 2010
Shri Krishan Kumar Aggarwal and Others Vs Life Insurance Corporation of India Ltd.
Delhi High Court · (2010) 07 DEL CK 0023
Transfer of Property Act, 1882 — Section 108
High Courts19 Jul 2010Dismissed
Sub-Inspector Ranvir Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0021
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 18(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197(3)
High Courts18 Jul 2010Dismissed
New India Assurance Co. Ltd. Vs Raj Kumar and Others
Delhi High Court · (2013) 1 ACC 683
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 173
High Courts16 Jul 2010
Rajeshwar Bal and Another Vs State and Another
Delhi High Court · (2010) 07 DEL CK 0402
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 323, 34, 342
High Courts16 Jul 2010Dismissed
Commissioner of Income Tax Vs Subhash Chand
Delhi High Court · (2010) 07 DEL CK 0370
Income Tax Act, 1961 — Section 133A, 260A
High Courts16 Jul 2010Dismissed
Vilaiet Jafri Vs Delhi Development Authority
Delhi High Court · (2010) 07 DEL CK 0369
High Courts16 Jul 2010
Basanti Devi Vs State
Delhi High Court · (2010) 07 DEL CK 0358
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts16 Jul 2010
Satinder Lohia and Others Vs State and Others
Delhi High Court · (2010) 07 DEL CK 0357
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts16 Jul 2010
Rakesh Kumar and Others Vs State and Another
Delhi High Court · (2010) 07 DEL CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 408, 420, 468, 471
High Courts16 Jul 2010
Imamuddin and Others Vs State
Delhi High Court · (2010) 07 DEL CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts16 Jul 2010
Tejpal Vs State and Another
Delhi High Court · (2010) 07 DEL CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 34, 420, 467, 468
High Courts16 Jul 2010Allowed
V.P. Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 171 DLT 48
Central Civil Services (Pension) Rules, 1972 — Rule 49(1), 69(2), 9, 9(6)Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts16 Jul 2010Dismissed
Essar Steel Limited Vs GAIL (I) Ltd. and Another
Delhi High Court · (2010) 07 DEL CK 0271
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts16 Jul 2010Dismissed
Ex Sepoy/GD Anmol Kumar Vs UOI and Another
Delhi High Court · (2010) 07 DEL CK 0251
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27, 28, 29Constitution of India, 1950 — Article 226