High Courts05 Jan 2012Dismissed
Shyam Singh Yadav Vs National Rifle Association of India
Delhi High Court · (2012) 128 DRJ 111 : (2012) 4 ILR Delhi 1
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,404 of 6,778
High Courts05 Jan 2012
Bhawani Pictures Vs Navrang Films and Others
Delhi High Court · (2012) 186 DLT 693
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, 39, 40Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 191, 195(1), 196
High Courts05 Jan 2012
Sham Lal Kapoor (Since Deceased Thru Lrs) Vs Tilak Kumar Vadhera and Others
Delhi High Court · (2012) 01 DEL CK 0016
High Courts04 Jan 2012Dismissed
Sanjay Daksha and Others Vs The Commissioner of Police and Others
Delhi High Court · (2012) 1 JCC 585
Constitution of India, 1950 — Article 20(2), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 188, 220(1), 221(1)General Clauses Act, 1897 — Section 26, 3(38)
High Courts04 Jan 2012Dismissed
United Bank of India Vs Smt. Shakuntala Yadav
Delhi High Court · (2012) 187 DLT 64
High Courts04 Jan 2012Dismissed
Commissioner of Customs Vs Siemens Public Communications Network Ltd.
Delhi High Court · (2012) 191 DLT 164
Customs Act, 1962 — Section 130A
High Courts04 Jan 2012Dismissed
CIT Vs Mascomptel India Ltd.
Delhi High Court · (2012) 345 ITR 58
Income Tax Act, 1961 — Section 143(2), 143(3), 260A(1)
High Courts04 Jan 2012Disposed Off
Institute of Town Planners, India Vs Council of Architecture and Others
Delhi High Court · (2012) 4 AD 69 : (2012) 186 DLT 443 : (2012) 2 ILR Delhi 503
All India Council for Technical Education Act, 1987 — Section 2Architects Act, 1972 — Section 14(2), 15, 16, 17, 18Companies Act, 1913 — Section 25, 26
High Courts04 Jan 2012Dismissed
Rampal and Others Vs Mahipal and Others
Delhi High Court · (2012) 01 DEL CK 0480
High Courts04 Jan 2012Dismissed
Commissioner of Cus. Vs Siemens Public Communications Network Ltd.
Delhi High Court · (2012) 283 ELT 12
Customs Act, 1962 — Section 130A
High Courts04 Jan 2012Dismissed
Ranju Devi and Others Vs Sarvender Singh and Others
Delhi High Court · (2012) 01 DEL CK 0464
High Courts04 Jan 2012
Montreaux Resorts P. Ltd. and Others Vs Sonia Khosla and Others
Delhi High Court · (2012) 01 DEL CK 0450
Arbitration and Conciliation Act, 1996 — Section 11Central Excise Rules, 1994 — Rule 100H, 172, 173F, 173G, 52ACentral Excise Rules, 2002 — Rule 10, 11, 12, 26, 4
High Courts04 Jan 2012Allowed
Airports Authority of India and Others Vs State of Jammu and Kashmir and Others
Delhi High Court · (2012) 4 AD 198 : (2012) 186 DLT 405 : (2012) 4 ILR Delhi 444
High Courts04 Jan 2012
Commissioner of Service Tax Vs M/s Bas Engineering Pvt Ltd
Delhi High Court · (2012) 189 ECR 1 : (2012) 278 ELT 603 : (2012) 26 STR 306 : (2012) 34 STT 475 : (2012) 51 VST 317
High Courts04 Jan 2012
CIT Vs Raj Kumar Mahajan
Delhi High Court · (2012) 340 ITR 570 : (2012) 205 TAXMAN 186
Income Tax Act, 1961 — Section 80IA, 80IB
High Courts04 Jan 2012Dismissed
ICICI Lombard General Ins. Co. Ltd Vs Smt. Rakesh Devi and Others
Delhi High Court · (2012) 01 DEL CK 0268
High Courts04 Jan 2012Dismissed
Mohammad Rizwanul Haque Vs Central Wakf Council and Ors
Delhi High Court · (2012) 186 DLT 421
High Courts04 Jan 2012
Pradeep Goyal and Others Vs State and Another
Delhi High Court · (2012) 1 DMC 629 : (2012) 2 JCC 841
High Courts04 Jan 2012Allowed
Human Care Medical Charitable Trust Vs Delhi Development Authority
Delhi High Court · (2012) 186 DLT 395
High Courts04 Jan 2012
M/s. Dwarika Projects Pvt. Ltd.(formerly known as Raj and Associates Construction Division) Vs M/s. Bhandari Engineers and Builders Pvt. Ltd.
Delhi High Court · (2012) 3 CompLJ 199