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Delhi High Court judgments

1,14,565 judgments · page 44 of 5,729

High Courts13 Aug 2026Dismissed

Pawan Kumar & Anr. Vs Kailash Chander Gupta & Ors.

Delhi High Court · (2026) 08 DEL CK 4059

Delhi Rent Control Act, 1958-Section 25B(VIII), 50, 14(1)(e), Third Schedule, 25-B, clause (e) of proviso to sub-section (1) of section 14, sub-section (4) of section 25B, 25B(8), 18, 17, 14(3), 14(1)(b), 17(2), 16, 14, 16(1), 14(1)(d), Sub-section (1) of Section 16, Sub-section (2), sub-section (3), sub-section (2) of Section 17Code of Civil Procedure-Section 151, Order I Rule 10 r/w section 151, I Rule 10, I Rule 10 CPCSlum Areas Improvement and Clearance Act
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High Courts13 Aug 2026Dismissed

CBI Vs Kishan Singh Verma

Delhi High Court · (2026) 08 DEL CK 4095

Code of Criminal Procedure, 1973-Sections 397/401, 482Prevention of Corruption Act, 1988-Section 13(2), 13(1)(e), 19, 19(2), 19(1), 7, 10, 11, 13 and 15, 19(3), 19(4)Delhi Development Authority (Salaries, Allowances and Conditions of Service) Regulations, 1961
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High Courts13 Aug 2026Appeal dismissed

Ashwani Kumar & Anr. Vs State Of Delhi

Delhi High Court

Indian Penal Code-Sections 302/307/34Arms Act-Sections 25/54/59; Sections 27; Section 39; Section 27Indian Evidence Act, 1872-Section 32; Section 32(2)
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High Courts12 Aug 2026

Prahlad Singh Vs M/s Sunrise Inframart Pvt. Ltd & Ors

Delhi High Court · (2026) 08 DEL CK 4419

Code of Civil Procedure, 1908-Section 96, Order XLI, 151, VII Rule 11, VII Rule 11(d), I Rule 10Registration Act, 1908-Section 52, 58, 59 and 60, 71(2), 72, 72(2), 73, 74Delhi Land Reforms Act, 1954-Section 81
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