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Delhi High Court judgments

1,21,018 judgments · page 439 of 6,051

High Courts21 Nov 2025Dismissed

Sanjeev Krishan Sharma Vs Punjab National Bank & Anr.

Delhi High Court · (2025) 11 DEL CK 2299

Constitution of India-Article 226, 227, 32, 215Insolvency and Bankruptcy Code, 2016-Section 95, 99, 94, 97, 100, 60(5)(c), 95(1), 97(5)Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7(1), 7(2)
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High Courts20 Nov 2025Dismissed

Walnut Pictures & Ors. Vs Rajyesh Kumar Patni

Delhi High Court · (2025) 11 DEL CK 2262

Code of Civil Procedure, 1908-Order XIII-A, VII Rule 14, VIII Rule 1, I Rule 10, XI Rule 4, XI Rule 1, 3 & 5, XXXVII, XIII-A Rule 3, XII Rule 6, XIV, 37 Rule 3Indian Evidence Act, 1872-Section 115Commercial Courts Act, 2015
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High Courts20 Nov 2025Dismissed

Kuzbayeva Maral Vs The State N.C.T. Of Delhi

Delhi High Court · (2025) 11 DEL CK 2481

Code of Criminal Procedure-Section 439, 164, 161Indian Penal Code, 1860-Section 370, 366B, 419, 420, 465, 466, 467, 268, 471, 474, 109, 120B, 34, 174AImmoral Traffic (Prevention) Act, 1956-Section 3, 4, 5
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High Courts20 Nov 2025Dismissed

Aienaddin Gurgij Vs Customs Through Air Customs Officer

Delhi High Court · (2025) 11 DEL CK 2479

Code of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 23, 29, 21(c), 23(c), 37, 37(1)(b)(ii), 53, 67
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High Courts20 Nov 2025Dismissed

Imran Khan Vs The State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 11 DEL CK 2476

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439, 100Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29, 37, 37(1)(b), 37(1)(b)(ii), 41, 42, 50, 50(5), 52, 52A, 53
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