Delhi Rent Control Act, 1958-Section 14(1)(e), 14(1)(a), 14(6), 14(7), 14, 25(B), 25B(4), 25B(5), 25B(8)Code of Civil Procedure, 1908-Section 151, Order I Rule 10Transfer of Property Act, 1882-Section 44, 111(d)

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High Courts26 Nov 2025Dismissed

Sushil Kumar Jain Vs Kiran Chadha

Delhi High Court · (2025) 11 DEL CK 2331

Delhi Rent Control Act, 1958-Section 14(1)(e), 14(1)(a), 25B(4), 25B(5), 25B(8), 14(7)

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High Courts26 Nov 2025Dismissed

Roche Diagnostics India Private Limited Vs Delhi State Health Mission & Anr.

Delhi High Court · (2025) 11 DEL CK 2325

Constitution of India-Article 226, 14

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High Courts26 Nov 2025Disposed Of

Saroj Rejendra Kumar Mangla Vs Union Of India & Ors.

Delhi High Court · (2025) 11 DEL CK 2321

Railways Act, 1989-Section 73, 79Constitution of India-Article 226(1), 226(2)

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High Courts26 Nov 2025Dismissed

Sri Rajarajeshwari College Of Education Vs National Council For Teacher Education & Anr.

Delhi High Court · (2025) 11 DEL CK 2316

National Council for Teacher Education Act, 1993-Section 17, 17(1), 18, 14(3), 15(3)NCTE Regulation, 2014-Clause 8(10)

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High Courts26 Nov 2025Disposed Of

Praveen Singh Vs State NCT Of Delhi

Delhi High Court · (2025) 11 DEL CK 2392

IPC-Section 302, 307, 304 Part I, 304 Part II

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High Courts26 Nov 2025

Ravi Kant Bharti Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 11 DEL CK 2390

Indian Penal Code-Section 376, 375BNSS-Section 183Constitution of India-Article 21

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High Courts26 Nov 2025Dismissed

Kanhaiya Lal Through SPA Holder Vs Delhi Development Authority & Ors

Delhi High Court · (2025) 11 DEL CK 2386

DMC Act 1957-Section 29, 313(2), 313(5)Easements Act, 1882-Section 35Displaced Person (Compensation and Rehabilitation) Act, 1954-Section 12

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High Courts26 Nov 2025Allowed

Kshitz Solanki Vs The State Govt Of NCT Of Delhi

Delhi High Court · (2025) 11 DEL CK 2367

Bharatiya Nyaya Sanhita, 2023-Sections 69, 308(2), 351(2)Indian Penal Code, 1860-Section 354(D)/354(A)/506Protection of Children against Sexual Offences Act, 2012-Sections 8/12

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High Courts26 Nov 2025Allowed

Shri Sonal Jha @ Bengali Vs The State NCT Of Delhi

Delhi High Court · (2025) 11 DEL CK 2353

Indian Penal Code, 1860-Sections 324, 341, 34, 307, 394, 397, 411Constitution of India-Article 21

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High Courts26 Nov 2025Disposed Of

Tata Power Delhi Distribution Ltd. Vs Delhi State Industrial & Infrastructure Development Corporation Ltd. & Ors.

Delhi High Court · (2025) 11 DEL CK 2267

Constitution of India-Article 226, 227, 14Delhi Electricity Reforms Act, 2000-Section 20Electricity Act, 2003-Section 43

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High Courts26 Nov 2025Disposed Of

Ravi Popli Vs Chakr Innovation Private Limited

Delhi High Court · (2025) 11 DEL CK 2429

Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(6A), 8, 7, 16, 37, 12(2)The 2015 Amendment Act

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High Courts26 Nov 2025Dismissed

National Highways Authority Of India Vs CFM Asset Reconstruction Pvt Ltd & Anr.

Delhi High Court · (2025) 11 DEL CK 2416

Constitution of India-Article 226, 227Code of Civil Procedure-Order XXII Rule 10Arbitration and Conciliation Act, 1996-Section 5, 8, 9, 16, 16(2), 16(3), 17, 34, 37

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High Courts26 Nov 2025Dismissed