High Courts19 Apr 2012Dismissed
Raja Bahadur Motilal Poona Mills Ltd Vs Ruby Singh
Delhi High Court · (2012) 04 DEL CK 0325
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14(1)(e)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,334 of 6,805
High Courts19 Apr 2012Allowed
Icici Lombard General Insurance Company Ltd. Vs Subhash and Others
Delhi High Court · (2012) 04 DEL CK 0318
High Courts19 Apr 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Jitender Sharma and Others
Delhi High Court · (2012) 04 DEL CK 0316
High Courts19 Apr 2012Allowed
Mohd. Saleem Vs Pramod Kumar Kwatra and Ors
Delhi High Court · (2013) ACJ 2092
High Courts19 Apr 2012Dismissed
M/s. AAR ESS and Co. and Another Vs M/s. Rathi Udyog Ltd.
Delhi High Court · (2012) 195 DLT 31
Civil Procedure Code, 1908 (CPC) — Section 96Sales of Goods Act, 1930 — Section 42
High Courts19 Apr 2012Dismissed
Yamaha Motor India P. Ltd. Vs Seema Bhatia
Delhi High Court · (2012) 04 DEL CK 0211
High Courts19 Apr 2012
Commissioner Of Income Tax Vs M/S High Polymer Labs Ltd.
Delhi High Court · (2012) 04 DEL CK 0194
Income Tax Act, 1961 — Section 28, 30, 44D, 80HHC
High Courts19 Apr 2012
Commissioner of Income Tax Vs Career Launcher India Ltd
Delhi High Court · (2012) 250 CTR 240 : (2013) 358 ITR 179 : (2012) 207 TAXMAN 28
Income Tax Act, 1961 — Section 10(2), 139(1), 194C, 194I, 260A
High Courts19 Apr 2012
Rohtas Singh Saini Vs Secretary General Tnai
Delhi High Court · (2012) 04 DEL CK 0191
Constitution of India, 1950 — Article 12, 226
High Courts19 Apr 2012Allowed
Sunil and Others Vs Gopal and Others
Delhi High Court · (2013) ACJ 2302
High Courts19 Apr 2012
National Insurance Co. Ltd. Vs Smt. Anita Ahuja and Others
Delhi High Court · (2012) 04 DEL CK 0168
High Courts19 Apr 2012Dismissed
R.L. Moria Vs Chairman Cum Managing Director, National Aviation Company of India Ltd. and Others
Delhi High Court · (2012) 135 FLR 231 : (2012) LLR 785
Industrial Disputes Act, 1947 — Section 33(2)
High Courts19 Apr 2012Allowed
Pratap Singh and Others Vs New India Assurance Co. Ltd.
Delhi High Court · (2012) 04 DEL CK 0157
High Courts19 Apr 2012Dismissed
B.L. Joshi and Another Vs Nitin Jain and Another
Delhi High Court · (2012) 04 DEL CK 0141
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 96
High Courts19 Apr 2012Allowed
Mohinder Nath Sharma (DECD.) Thr. LR''s. Vs Ram Kumar and Others
Delhi High Court · (2012) 04 DEL CK 0140
Specific Relief Act, 1963 — Section 12
High Courts19 Apr 2012Allowed
Milano International (India) Pvt. Ltd. Vs Union of India and Another
Delhi High Court · (2012) 04 DEL CK 0139
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 41 Rule 24, 96Limitation Act, 1963 — Article 113
High Courts19 Apr 2012Allowed
Oriental Insurance Company Limited Vs Roshni Devi and Others
Delhi High Court · (2012) 04 DEL CK 0097
High Courts19 Apr 2012Allowed
IFFCO Tokio General Insurance Co. Ltd. Vs Sant Ram and Others
Delhi High Court · (2012) 04 DEL CK 0066
Motor Vehicles Act, 1988 — Section 140, 163A, 163A(1), 166
High Courts19 Apr 2012
United India Insurance Co. Ltd. Vs Pushpa and Others
Delhi High Court · (2012) 04 DEL CK 0065
Civil Procedure Code, 1908 (CPC) — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 171