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Delhi High Court judgments

1,17,672 judgments · page 431 of 5,884

High Courts28 Nov 2025Dismissed

Ram Singar Singh Vs State

Delhi High Court · (2025) 11 DEL CK 2486

Evidence Act, 1872-Section 8, 60, 86 to 88, 90, 114Indian Penal Code, 1860-Section 300, 302Arms Act, 1959-Section 7, 27
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High Courts28 Nov 2025Allowed

M/S Charms Cards Pvt Ltd Vs Vinod Kanwar & Ors

Delhi High Court · (2025) 11 DEL CK 2895

Employee's Compensation Act, 1923-Section 10, 10(1), 10A(3), 30, last proviso to sub-section (1) of Section 10, clause (a) to the 4th proviso to sub-section (1) of Section 10CPCEvidence Act
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High Courts28 Nov 2025Dismissed

Virender Singh & Anr. Vs Union Of India

Delhi High Court · (2025) 11 DEL CK 2883

Railway Claims Tribunal Act, 1987-Section 23, 23(3), 13 (1-A), 16(1)Railways Act, 1989-Section 124-A, 123(c)Limitation Act, 1963-Section 5
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High Courts28 Nov 2025Disposed Of

Ishwar @ Pandit Vs State Of Nct Of Delhi

Delhi High Court · (2025) 11 DEL CK 2522

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Maharashtra Control of Organized Crime Act, 1999-Section 2(1)(e), 2(1)(f), 3, 3(1), 3(1)(ii), 3(2), 3(4), 3(5), 4, 21(4), 23(1)(a)IPC-Section 34, 115, 120B, 142, 143, 147, 148, 149, 186, 201, 216, 224, 225, 302, 307, 309, 323, 332, 353, 364A, 379, 380, 384, 386, 388, 392, 394, 395, 397, 398, 401, 411, 412, 419, 420, 457, 468, 471, 482, 506, 506(2), 174A
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High Courts28 Nov 2025Dismissed

Smt. Sushma Vs Sh. Rattan Deep & Anr.

Delhi High Court · (2025) 11 DEL CK 2287

Hindu Marriage Act, 1955-Section 4, 5(1), 5(i), 11, 13(1)(ia), 29Evidence Act, 1872-Section 57Code of Civil Procedure, 1908-Order XLI Rule 3, XLI Rule 22
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High Courts28 Nov 2025Dismissed

Dineet Vs State Govt Of Nct Of Delhi

Delhi High Court · (2025) 11 DEL CK 1978

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Code of Criminal Procedure Act, 1973- Section161, 439(2)Indian Penal Code, 1860- Section 34, 120B, 302
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