High Courts21 Dec 2012Dismissed
Harpal Singh and Another Vs Union of India and Another
Delhi High Court · (2013) 133 DRJ 632
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,147 of 6,805
High Courts21 Dec 2012Dismissed
K.B. Chadha Vs Delhi Development Authority
Delhi High Court · (2012) 12 DEL CK 0008
Constitution of India, 1950 — Article 226
High Courts20 Dec 2012Dismissed
Matrix Cellular Services Pvt. Ltd. Vs Sanjoy Mukherji and Others
Delhi High Court · (2013) 196 DLT 649 : (2013) 134 DRJ 339
Arbitration and Conciliation Act, 1996 — Section 9Contempt of Courts Act, 1971 — Section 12, 12(4), 2(b)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts20 Dec 2012Disposed Off
Jasjit Singh and Another Vs Directorate of Gurdwara Elections and Others Dashmesh Sewa Society (Regd) Vs Director Gurdwara Elections Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 196 DLT 684
Constitution of India, 1950 — Article 25, 26Representation of the People Act, 1950 — Section 2(f), 29(A)Societies Registration Act, 1860 — Section 14(3)(a), 14(3)(d)
High Courts20 Dec 2012Dismissed
Management of Batra Hospital and Medical Research Centre Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 5 AD 357 : (2013) 196 DLT 641
Criminal Procedure Code, 1973 (CrPC) — Section 340Industrial Disputes Act, 1947 — Section 17B, 33, 33(2)(b), 33(3), 33(4)
High Courts20 Dec 2012Disposed Off
Yakesh Anand Vs Union of India and Others
Delhi High Court · (2012) 12 DEL CK 0306
High Courts20 Dec 2012Dismissed
L and T General Insurance Company Ltd. Vs Smt. Seema Gupta and Others
Delhi High Court · (2013) 2 ACC 157
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts20 Dec 2012Dismissed
S.K. Gupta Vs Airport Authority of India Sanjive Chamoli and Others Vs UOI and Others
Delhi High Court · (2013) 2 LLJ 91
Airports Authority of India Act, 1994 — Section 18, 42Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1)(c)National Airports Authority Act, 1985 — Section 13(3), 38
High Courts20 Dec 2012Dismissed
MGT. of DDA Vs P.O., Indus. Tribunal No. 1 and Another
Delhi High Court · (2013) 136 FLR 963 : (2013) 2 LLJ 105 : (2013) 1 LLN 140 : (2013) LLR 179
Industrial Disputes Act, 1947 — Section 17B, 25, 25F, 25G, 33(2)
High Courts20 Dec 2012Allowed
Cheena Vs Tagore International School and Another
Delhi High Court · (2013) 1 ACC 553
High Courts20 Dec 2012
Shri Dinesh Gupta Vs Shri Vishal Chandra Gupta and Another
Delhi High Court · (2012) 12 DEL CK 0098
Companies Act, 1956 — Section 225
High Courts20 Dec 2012Dismissed
Safmarine Container Lines N.V. Vs M/s. Amita Enterprises and Another
Delhi High Court · (2013) 197 DLT 181 : (2013) 134 DRJ 76
Carriers Act, 1865 — Section 9Civil Procedure Code, 1908 (CPC) — Order 35 Rule 3, 151, 86, 88Consumer Protection Act, 1986 — Section 13(4), 2(1)(f), 2(1)(g), 2(1)(o), 23
High Courts20 Dec 2012
Laxmi Narain Vs State of NCT of Delhi
Delhi High Court · (2013) 1 JCC 264 : (2012) 1 JCC 264
Criminal Procedure Code, 1973 (CrPC) — Section 374, 382Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts20 Dec 2012Dismissed
Batra Hospital and Medical Research Centre Vs Batra Hospital Employees'' Union
Delhi High Court · (2013) 133 DRJ 450 : (2013) 137 FLR 925 : (2013) 2 LLJ 132 : (2013) LLR 378 : (2013) LLR 235
Industrial Disputes Act, 1947 — Section 31, 33, 33(1), 33(2), 33(2)(b)
High Courts20 Dec 2012
Delhi Development Authority Vs Ameet Kumar Khandelwal
Delhi High Court · (2012) 12 DEL CK 0053
High Courts20 Dec 2012
Babu Bhai Vs Rashid Bhai Rashid Bhai Vs Babu Bhai and Others
Delhi High Court · (2013) 53 PTC 601
High Courts20 Dec 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Smt. Mamta and Others
Delhi High Court · (2012) 12 DEL CK 0010
High Courts20 Dec 2012Allowed
In Re: S.A. Infratech Private Limited and Ramprastha Promoters and Developers Private Limited
Delhi High Court · (2012) 12 DEL CK 0005
Companies Act, 1956 — Section 391, 394
High Courts20 Dec 2012Allowed
In Re: Tirupati Build Plaza Private Limited and Gupta Promoters Private Limited
Delhi High Court · (2012) 12 DEL CK 0004
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts19 Dec 2012Allowed
In Re: Routes Travel Ltd.
Delhi High Court · (2013) 5 AD 439
Companies Act, 1956 — Section 235, 236, 237, 238, 239