COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 414 of 5,884
Praveen Kumar Yadav Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2051
Nikhil Lahri Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2050
Mahesh Kumar & Ors. Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2049
Faizan & Anr. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2048
Atul Sharma Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2047
Mohd. Sahil & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2046
Hari Kishan Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2043
Radhey Shayam Chouhan Vs Radha Sharma & Ors
Delhi High Court · (2025) 12 DEL CK 2066
Radhey Shayam Chouhan Vs Geeta Devi & Ors.
Delhi High Court · (2025) 12 DEL CK 2065
Dr. Sunil Singhal Vs Kaluram Rastogi & Anr.
Delhi High Court · (2025) 12 DEL CK 2064
Karval Batra Vs Pawan Kumar Rastogi
Delhi High Court · (2025) 12 DEL CK 2063
Reliance General Insurance Company Ltd Vs Mahesh Prasad & Ors.
Delhi High Court · (2025) 12 DEL CK 2062
Arora Medi Lines Pvt Ltd Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 3918
Smt Jasbir Kaur Deceased & Ors. Vs Sh Ram Kumar
Delhi High Court · (2025) 12 DEL CK 3911
Loktantrik Adhyapak Manch Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 3910
Ashish Kumar Gupta & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3889
Shuhham Satish Chandra Tripathi Vs Vikrant Malik
Delhi High Court · (2025) 12 DEL CK 4047
Mypreferred Transformation And Hospitality Private Limited Vs Subin Joseph
Delhi High Court · (2025) 12 DEL CK 4046
Clix Capital Services Pvt Ltd Vs Radhaben J Zala & Anr.
Delhi High Court · (2025) 12 DEL CK 4040