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Delhi High Court judgments

1,17,672 judgments · page 404 of 5,884

High Courts10 Dec 2025Dismissed

Harminder Singh Bakshi Vs State & Ors.

Delhi High Court · (2025) 12 DEL CK 3488

Indian Succession Act, 1925-Section 299, 237Code of Civil Procedure, 1908-Section 151, Order 22 Rule 10Evidence Act-Section 65, 65(a), 65(c), 66, 74
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High Courts10 Dec 2025Disposed Of

Joginder Vs State

Delhi High Court · (2025) 12 DEL CK 3487

IPC-Section 392/34, 397, 411Arms Act, 1959-Section 25Cr.P.C.-Section 428, 313
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High Courts10 Dec 2025Allowed

Mohd. Abbas Vs State (CBI)

Delhi High Court · (2025) 12 DEL CK 3474

Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 13, 13(1)(d)(i), 13(1)(d)(ii), 20(1), 20, 5(1)(d)
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High Courts10 Dec 2025Dismissed

Shantanu Prakash Vs CBI & Ors.

Delhi High Court · (2025) 12 DEL CK 3462

Code of Criminal Procedure, 1973-Section 91, 173, 207, 482Insolvency and Bankruptcy Code, 2016-Section 10, 17IPC-Section 120B, 406, 420
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High Courts10 Dec 2025Disposed Of

Darshan Mohar Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 3452

Indian Penal Code, 1860-Section 376, 376(2)(f), 506Prevention of Children from Sexual Offences Act, 2012-Section 3, 5, 5(n), 6, 7, 9, 29, 30Code of Criminal Procedure, 1973-Section 164, 280, 311, 313
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High Courts10 Dec 2025Disposed Of

Raju Sharma & Ors. Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3440

Constitution of India-Article 14, 16, 21Central Civil Service (Revised Pay) Rules, 2008-Rule 7, 8, Section II of Part A of the First ScheduleSashastra Seema Bal Rules, 2009-Rule 8
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High Courts10 Dec 2025Allowed

Chandra Pal Singh & Ors. Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3438

Constitution of India-Article 226, 14 and 16Ministry of Home Affairs, Border Security Force, Radio Operator and Radio Mechanic (Non-Gazetted) Cadre Recruitment Rules, 2018-Rule 8, 8(3), 9(1) and (2)Recruitment Rules, 1999-Rule 8(1) and (2)
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