Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 5 Rule 19A, Order 5 Rule 20, Order 5 Rule 5, Order 9 Rule 13Constitution of India, 1950 - Article 226, 227

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High Courts07 Dec 2015Dismissed

Delhi Development Authority Vs Jai Bhagwan Gupta

Delhi High Court · (2016) 226 DLT 388

Arbitration and Conciliation Act, 1996 - Section 31(3), 34

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High Courts07 Dec 2015Dismissed

Lalta Prasad Vs State

Delhi High Court · (2016) 3 AD 649 : (2015) 225 DLT 513

Criminal Procedure Code, 1973 (CrPC) - Section 164, 293, 428Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 34, 363, 364, 364-A, 365

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High Courts07 Dec 2015

Ravi Vs State (NCT of Delhi)

Delhi High Court · (2015) 153 DRJ 586 : (2016) 1 JCC 187

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 300, 304, 307, 309, 320

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High Courts07 Dec 2015Dismissed

Rishi Raj Vs Harish Gulati and Others

Delhi High Court · (2015) 12 DEL CK 0183

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, 151Land Acquisition Act, 1894 - Section 12(2), 18Transfer of Property Act, 1882 - Section 5, 6, 6(e)

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High Courts07 Dec 2015Allowed

K. Bangaru Naidu and Others Vs Ministry of Home Affairs and Others

Delhi High Court · (2015) 12 DEL CK 0156

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High Courts07 Dec 2015Disposed Off

Kumar Saurabh Vs University of Delhi and Others

Delhi High Court · (2015) 12 DEL CK 0152

Constitution of India, 1950 - Article 226

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High Courts07 Dec 2015

Pr. Commissioner of Income Tax-06 Vs Matrix Cellular (International) Services P. Ltd.

Delhi High Court · (2015) 12 DEL CK 0146

Income Tax Act, 1961 - Section 260A

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High Courts07 Dec 2015Dismissed

Rahul Gandhi and Others Vs Subramanian Swamy and Others

Delhi High Court · (2015) 225 DLT 196 : (2015) 153 DRJ 571

Criminal Procedure Code, 1973 (CrPC) - Section 245, 39, 482Income Tax Act, 1961 - Section 13APenal Code, 1860 (IPC) - Section 120B, 120-B, 403, 406, 420

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High Courts07 Dec 2015Dismissed

Sachin Sharma Vs State Govt. of NCT of Delhi

Delhi High Court · (2015) 12 DEL CK 0110

Constitution of India, 1950 - Article 14Criminal Procedure Code, 1973 (CrPC) - Section 439, 482Maharashtra Control of Organised Crime Act, 1999 - Section 3

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High Courts07 Dec 2015Allowed

Renu Gupta Vs University of Delhi and Others

Delhi High Court · (2015) 225 DLT 578

Constitution of India, 1950 - Article 136, 141, 142

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High Courts07 Dec 2015Allowed

G.M. Gouzaming Kuki Vs UOI and Others

Delhi High Court · (2016) 226 DLT 25

Border Security Force Act, 1968 - Section 100, 19(b), 21(2), 40Constitution of India, 1950 - Article 14

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High Courts07 Dec 2015Dismissed

National Insurance Co. Ltd. Vs Ramesh Kumari and Others

Delhi High Court · (2016) 1 ACC 41

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8, Order 41 Rule 27Motor Vehicles Act, 1988 - Section 149(2), 149(2)(a)(ii)

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High Courts07 Dec 2015Allowed

Brijesh Singh Vs Bhai Mati Dass Co-Operative Urban, T & C Society Ltd.

Delhi High Court · (2015) 12 DEL CK 0001

Delhi Co-operative Societies Act, 1972 - Section 71

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High Courts05 Dec 2015

Principal Commissioner of Service Tax Delhi-II Vs Tops Security Ltd.

Delhi High Court · (2015) 225 DLT 681 : (2016) 41 STR 612

Central Excises and Salt Act, 1944 - Section 11 AC, 11 AC(1)(c), 11AC, 35F, 35GFinance Act, 1994 - Section 73, 73(2), 75, 76, 77

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High Courts04 Dec 2015Disposed Off

Shahid and Others Vs State NCT of Delhi and Others

Delhi High Court · (2015) 225 DLT 454

Constitution of India, 1950 - Article 20, 20(3), 22Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 162, 164, 172Evidence Act, 1872 - Section 106, 111, 114, 132, 145

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High Courts04 Dec 2015Disposed Off

Pankaj Bhardwaj and Others Vs State and Others

Delhi High Court · (2015) 12 DEL CK 0280

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 304, 323, 34, 452

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