High Courts22 Feb 2016Disposed Off
Sumit Pujara & Ors Vs State and Anr.
Delhi High Court · (2016) 2 JCC 891
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,553 of 6,888
High Courts19 Feb 2016Dismissed
Dinesh Kumar Upadhyay Vs Union of India and Others
Delhi High Court · (2016) 229 DLT 26
Constitution of India, 1950 - Article 14, Article 21, Article 311, Article 311(2)
High Courts19 Feb 2016Dismissed
Sanjeev Maheshwari Vs CBI
Delhi High Court · (2016) 2 JCC 1091
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 162, Section 164, Section 439Evidence Act, 1872 - Section 24, Section 25, Section 26, Section 27Penal Code, 1860 (IPC) - Section 120B, Section 147, Section 148, Section 149,
High Courts19 Feb 2016Disposed Off
Savita Dass Vs Samson Dass
Delhi High Court · (2016) 2 JCC 1179
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts19 Feb 2016Disposed Off
Delhi Transport Corporation Vs Vivek Puri
Delhi High Court · (2016) 3 ACC 277
Constitution of India, 1950 - Article 227
High Courts19 Feb 2016Dismissed
Ram Veer Vs Union of India and Others
Delhi High Court · (2016) 3 ADDelhi 202
High Courts19 Feb 2016Dismissed
G.S. Developers and Contractors Private Limited Vs Alpha G. Group Development Private Ltd. and Others
Delhi High Court · (2016) 5 ADDelhi 601 : (2016) 3 BC 4 : (2016) 229 DLT 503 : (2016) 155 DRJ 415 : (2016) 4 RAJ 485
Arbitration and Conciliation Act, 1996 - Section 17, Section 37(2)(b)
High Courts19 Feb 2016Dismissed
Ramesh Kumar Jain Vs State NCT of Delhi and Others
Delhi High Court · (2016) 2 JCC 889
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, Section 420, Section 468, Section 471
High Courts19 Feb 2016Disposed off
Jitin Chugh and Others Vs State and Others
Delhi High Court · (2016) 02 DEL CK 0134
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 320, Section 482Hindu Marriage Act, 1955 - Section 13(1) (ia), Section 13B(1) (2)Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts19 Feb 2016Allowed
Lotus Impex Vs The Commissioner, Department of Trade and Taxes, New Delhi and Others
Delhi High Court · (2016) 02 DEL CK 0132
Delhi Value Added Tax Act, 2004 - Section 26, Section 32, Section 33, Section 34, Section 34(1), Section 38, Section 38 (3) (a), Section 38 (3) (a) (i), Section 59, Section 59 (2), Section 74, Section 74B, Section 74B(1), Section 74B(5), Section 9, Se
High Courts19 Feb 2016Allowed
Rakesh Verma and Others Vs State (NCT) Delhi
Delhi High Court · (2016) 02 DEL CK 0130
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts19 Feb 2016Allowed
Ramesh Kumar Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 02 DEL CK 0129
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts19 Feb 2016Disposed off
Anil Thappar and Others Vs State
Delhi High Court · (2016) 02 DEL CK 0126
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 206, Section 406, Section 420
High Courts19 Feb 2016Disposed Off
M.T. Kom Vs State of NCT of Delhi and others
Delhi High Court · (2016) 2 JCC 777
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Feb 2016Dismissed
Deputy Commissioner of Police Vs Badlu Paswan and Others
Delhi High Court · (2016) 02 DEL CK 0058
Bombay Police Act, 1951 - Section 135Constitution of India, 1950 - Article 226, Article 32Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 193, Section 209, Section 319, Section 482
High Courts19 Feb 2016Disposed off
Gurcharan Singh Vs Saraswati Mishra & Ors
Delhi High Court · (2016) 155 DRJ 430 : (2016) 1 RajdhaniLR 225
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts19 Feb 2016Dismissed
Arvind Vs State (GNCT of Delhi)
Delhi High Court · (2016) 2 JCC 894
Penal Code, 1860 (IPC) — Section 376
High Courts18 Feb 2016Allowed
Oracle Systems Corporation Vs Director of Income Tax (International Taxation)-II and Others
Delhi High Court · (2016) 287 CurTR 636 : (2016) 383 ITR 434
Constitution of India, 1950 - Article 226, Article 227Income Tax Act, 1961 - Section 115A (b) (A), Section 143(2), Section 143(3), Section 147, Section 148, Section 154, Section 44D, Section 9(1)
High Courts18 Feb 2016Disposed Off
Sabharwal Properties Industries Pvt. Ltd. and Others Vs Income Tax Officer
Delhi High Court · (2016) 382 ITR 547
Income Tax Act, 1961 - Section 133A, Section 143(1), Section 143(3), Section 147, Section 147 (1), Section 148, Section 148(2), Section 151(2), Section 68
High Courts18 Feb 2016Allowed
Haseena Vs State of N.C.T. of Delhi
Delhi High Court · (2016) 2 JCC 1169
Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5Penal Code, 1860 (IPC) - Section 366, 368