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Delhi High Court judgments

1,15,525 judgments · page 349 of 5,777

High Courts16 Jan 2026Disposed Of

Union Of India Vs Kapil Gurjar

Delhi High Court · (2026) 01 DEL CK 1381

Constitution of India, 1950- Article 136, 323A, 371DAdministrative Tribunals Act, 1985- Section 2, 2(a), 2(q), 14, 14(1), 14(b), 14(1)(a) , 14(1)(b), 14(1)(c)Railway Protection Force Act, 1957- Section 2(1)(c), 3, 6, 7, 9, 10, 11, 20
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High Courts15 Jan 2026Dismissed

Mr Anuj Guglani Vs Mr Hiralal C Guglani & Ors.

Delhi High Court · (2026) 01 DEL CK 2229

Code of Civil Procedure, 1908-Order VI Rule 4, VII Rule 11, VII Rule 11(a) & (d), VII Rule 11(d), 10, Section 151Hindu Succession Act, 1956-Sections 6, 8 and 19Limitation Act-Article 65
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High Courts15 Jan 2026Disposed Of

Narender Singh Vs State Of NCT Of Delhi

Delhi High Court · (2026) 01 DEL CK 2248

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415Indian Penal Code, 1860-Section 302, 34, 300, 300 (Exception 4), 304 Part I, 304 Part II
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High Courts15 Jan 2026Dismissed

State NCT Of Delhi Vs Sheel Kumar

Delhi High Court · (2026) 01 DEL CK 2300

Code of Criminal Procedure, 1973-Section 378(1), 294, 164, 313, 311Indian Penal Code, 1860-Section 323, 354POCSO Act-Sections 8/10, 12, 8/12
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High Courts15 Jan 2026Disposed Of

Nisha Devi & Ors. Vs Union Of India

Delhi High Court · (2026) 01 DEL CK 2322

Railways Act, 1989-Section 147, 124ARailway Passengers (Manner of Investigation of Untoward Incidents) Rules, 2003-Rule 7Railway Accident Compensation Rules, 1990
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High Courts15 Jan 2026Partly Allowed

Madhu Shudhan Dutto Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2026) 01 DEL CK 2546

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Protection of Children from Sexual Offences Act, 2012-Section 3, 5, 5(m), 6, 7, 9(m), 10Indian Penal Code, 1860-Section 342, 376
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High Courts15 Jan 2026Dismissed

Natasha Oberoi Vs Rajaraman Shankar & Ors.

Delhi High Court · (2026) 01 DEL CK 2189

Arbitration and Conciliation Act, 1996-Section 9, 7, 36, 2(1)(h), 7(4)(a), 7(1), 7(3), 7(4), 12(5), 11, 11(6)Companies Act, 2013-Section 430, 10(1), 10, 2(55)Constitution of India
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