CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,37,990 judgments · page 3,488 of 6,900

High Courts16 Jan 2017Dismissed

Chunnu Fashions Vs Edelweiss Asset Reconstruction Co. Ltd.

Delhi High Court · (2017) 237 DLT 7 : (2017) 140 SCL 5

Constitution of India, 1950 - Article 226Recovery of Debts Due To Banks And Financial Institutions Act, 1993 - Section 21Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(1), Section 13(2), Section 13(3), Section 13(3A), Section 13(4), Section 13(5), Section 17, Section 18
Read judgment
High Courts16 Jan 2017Allowed

Abdul Kalam Vs State (NCT of Delhi)

Delhi High Court · (2017) 237 DLT 7 : (2017) 1 JCC 518

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376Protection of Children from Sexual Offences Act, 2012 - Section 4
Read judgment
High Courts13 Jan 2017Disposed Off

Baleshwar Sharma Vs Nageshwar Pandey

Delhi High Court · (2017) AIR(Delhi) 84 : (2017) 2 CivCC 502 : (2017) 236 DLT 687 : (2017) 161 DRJ 455

Arbitration and Conciliation Act, 1996 - Section 11, Section 11(6), Section 16(1)(a), Section 16(1)(a), Section 9, Section 9Registration Act, 1908 - Section 17(1)(b), Section 17(c)
Read judgment