High Courts13 Apr 2017

ST. THOMAS SCHOOL Vs MANISH KAUSHIK & ANR

Delhi High Court · (2017) 04 DEL CK 0067

Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtDelhi School Educ
High Courts12 Apr 2017

SUNAIR HOTEL LTD. Vs VLS FINANCE LTD.

Delhi High Court · (2017) 04 DEL CK 0062

Code of Civil Procedure, 1908, Order 41Rule 3A(1) -Limitation Act, 1963, Section 33 (1) (a) -Arbitration and Conciliation Act 1996, Section 34 (
High Courts12 Apr 2017

M/S STAR PRESS Vs MEENA DEVI

Delhi High Court · (2017) 04 DEL CK 0058

Motor Vehicles Act, 1988, Section 163A, Section 163A - Special provisions as to payment of compensation on structured formula basis
High Courts12 Apr 2017

RAM NIWAS GUPTA Vs BINDU SINGH & ORS.

Delhi High Court · (2017) 04 DEL CK 0057

Motor Vehicles Act, 1988, Section 163A, Section 163A - Special provisions as to payment of compensation on structured formula basisEmployees Compensation Act, 1923
High Courts11 Apr 2017Dismissed

VISHAL PURI Vs UNION OF INDIA

Delhi High Court · (2017) 04 DEL CK 0056

Narcotic Drugs and Psychotropic Substances Act, 1985, Section 3, Section 67, Section 3(a), Section 3(b), Section 2(xxiii),