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Delhi High Court judgments

1,38,161 judgments · page 3,440 of 6,909

High Courts29 May 2017Dismissed

Vimla Devi Vs Pushpa Devi And Anr

Delhi High Court · (2017) 05 DEL CK 0225

Code Of Civil Procedure, 1908 — Section 100Indian Contract Act, 1872 — Section 202Transfer Of Property Act, 1882 — Section 53A, 54
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High Courts29 May 2017

STATE Vs MAHENDER SAHNI

Delhi High Court · (2017) 05 DEL CK 0187

Code of Criminal Procedure, 1973, Section 313, Section 378(1) - Power to examine the accused - Appeal in case of acquittalIndian Penal Code, 1860, Sec
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High Courts28 May 2017Allowed

Union Of India & Anr Vs Sunny Abraham

Delhi High Court · (2017) 05 DEL CK 0222

Central Civil Services (Classification Control And Appeal), Rules, 1965 — Rule 14, 14(2), 14(3), 15Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 24Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(a), 3(1)(c)
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