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Delhi High Court judgments

1,38,161 judgments · page 3,435 of 6,909

High Courts07 Jul 2017Partly Allowed

Ajay Bind Vs State Nct Of Delhi

Delhi High Court · (2017) 07 DEL CK 0089

Indian Penal Code, 1860 — Section 34, 174A, 279, 299, 300, 302, 304, 304I, 304II, 323, 337, 411Code Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 9
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High Courts07 Jul 2017

SMT RANI KAPOOR Vs M/S SILVERMOUNT

Delhi High Court · (2017) 07 DEL CK 0030

Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the accountPartnership Act, 1932, Section 69(2) - Effect of non
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High Courts07 Jul 2017Dismissed

RANINGLIU RIAMEI Vs UNION OF INDIA & ANR

Delhi High Court · (2017) 07 DEL CK 0027

Narcotic Drugs and Psychotropic Substances Act, 1985, Section 21, Section 29 - Punishment for contravention in relation to manufactured drugs and preparations - Punishment for abetment and crimi
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High Courts04 Jul 2017Dismissed

DR S N GUPTA Vs SATNAM SINGH

Delhi High Court · (2017) 07 DEL CK 0019

Delhi Rent Control Act, 1958, Section 25B(8), Section 14(1)(e) - Special procedure for the disposal of applications for eviction on the ground of bona fide requirement - Protection of tenant ag
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High Courts04 Jul 2017Dismissed

VIJAY NAYYAR Vs OM PRAKASH MALIK

Delhi High Court · (2017) 07 DEL CK 0017

Delhi Rent Control Act, 1958, Section 25B(8), Section 14(1)(e) - Special procedure for the disposal of applications for eviction on the ground of bona fide requirement - Protection of tenant ag
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High Courts03 Jul 2017Dismissed

VIRBHADRA SINGH & ANR Vs ENFORCEMENT DIRECTORATE & ANR

Delhi High Court · (2017) 07 DEL CK 0015

Constitution Of India, 1950 — Article 20, 20(3), 21, 22(1), 22(2), 226Prevention of Money-Laundering Act, 2002 — Section 2(1), 2(n)(a), 2(y), 3, 4, 5, 5(1), 5(2), 11, 17(4), 19, 19(1), 19(2), 19(3), 24, 25, 28, 29, 30, 43, 43(2), 44, 44(1)(b), 44(1)(d), 44(2), 45, 45(1), 45(1A), 45(1)(a), 45(1)(1a)(2), 46, 47, 48, 50, 50(2), 50(3), 65, 71Code Of Criminal Procedure, 1973 — Section 2(c), 2(d), 2(l), 4, 4(2), 5, 13(3), 41, 41(1)(a), 41(1)(b), 41(1)(ba), 41(1)(c), 41(1)(d), 41(1)(e), 41(1)(f), 41(1)(g), 41(1)(h), 41(1)(i), 42, 46, 55(2), 65, 104, 104(4), 107, 108, 132, 133, 134, 135, 135A, 136, 138, 138B, 154, 155, 155(2), 155(3), 156, 157, 157(1), 158, 159, 160, 161, 162, 163, 164, 165, 166, 167, 167(2), 168, 169, 170, 171, 172, 173, 174, 175, 176, 190(1)(a), 190(1)(b), 190(1)(c), 195, 196, 197, 198, 199, 200, 202, 204, 439, 482
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