Code of Criminal Procedure, 1973-Section 374(2), 383, 313, 232, 164Protection of Children from Sexual Offences Act, 2012-Section 6Indian Penal Code, 1860-Section 363, 376, 376(2), 376(2)(f), 506

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High Courts22 Jan 2026Dismissed

SC Vohra Vs Comptroller And Auditor General Of India & Ors.

Delhi High Court · 2025 INSC 264

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 27Central Civil Services (Conduct) Rules, 1964-Rule 3(1), 3(i)(iii), 3(I)(i)Constitution of India-Article 226

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High Courts22 Jan 2026Dismissed

Pr. Commissioner Of Income Tax, Central-1, Delhi Vs Sanjay Jain

Delhi High Court · (2026) 01 DEL CK 2566

Income Tax Act, 1961-Section 153(B), clause (ix) of the explanation

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High Courts22 Jan 2026Allowed

Sahara India Ltd Vs Income Tax Appellate Tribunal Delhi Bench & Ors.

Delhi High Court · (2026) 01 DEL CK 2568

Income Tax Act, 1961-Section 127(2), 127, 260AIncome Tax (Appellate Tribunal) Rules, 1963-Rule 4

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High Courts22 Jan 2026Disposed Of

Commissioner Of Income Tax Delhi XVII Vs Royal Jordanian Airlines

Delhi High Court · (2026) 01 DEL CK 2579

IT Act-Section 194-H, Chapter XVII-B, 201(1-A), 273-BContract Act-Section 182

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High Courts22 Jan 2026Disposed Of

Dimple @dimple Verma & Ors. Vs Afasar Ali & Ors.

Delhi High Court · (2026) 01 DEL CK 2064

Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Section 279/337, 304ADelhi Motor Accident Claim Tribunal Rules 2008

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High Courts22 Jan 2026Disposed Of

Anil Kumar Vs Rajeev Mehta & Ors.

Delhi High Court · (2026) 01 DEL CK 2121

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High Courts22 Jan 2026Disposed Of

The Oriental Insurance Co Ltd Vs Sushma Devi & Ors.

Delhi High Court · (2026) 01 DEL CK 2122

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High Courts22 Jan 2026Dismissed

Genius Electrical And Electronics Pvt. Ltd. Vs Servotech Power System Pvt. Ltd. D

Delhi High Court · (2026) 01 DEL CK 2172

Civil Procedure Court, 1908-Section 96, Order VII Rule 11(c), IX Rule 4, 47, 151, VII Rule 11, 43 Rule 1Commercial Courts Act, 2015-Section 13Limitation Act-Section 3, 5

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High Courts22 Jan 2026Dismissed

Union Of India & Ors. Vs 89760 Z Cdr Ns Dhami

Delhi High Court · (2026) 01 DEL CK 2174

Entitlement Rules of 2008

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High Courts22 Jan 2026Dismissed

Union Of India & Ors. Vs 711829 Ex Sgt Rajkumar Baburao Nanaware

Delhi High Court · (2026) 01 DEL CK 2176

Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008-Rule 7

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High Courts22 Jan 2026Dismissed

Mannu Vs State (Govt. Of Nct) Of Delhi

Delhi High Court · (2026) 01 DEL CK 1464

Code of Criminal Procedure, 1973- Section 164, 207, 232, 313, 374(2), 383Indian Penal Code, 1860- Section 363, 376, 376(2)(f), 506Protection of Children from Sexual Offences Act, 2012- Section 6

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High Courts22 Jan 2026Dismissed

Islam Vs State (Govt. Of Nct) Delhi

Delhi High Court · (2026) 01 DEL CK 1463

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 374(2), 415Code of Criminal Procedure, 1973- Section 207, 323, 313Indian Penal Code, 1860- Section 342, 363, 506

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High Courts22 Jan 2026Allowed/Dismissed

Parveen Kumar Vs Export Inspection Council & Ors.

Delhi High Court · (2026) 01 DEL CK 1459

Indian Penal Code, 1860- Section 21, 21(a)Companies Act, 1956- Section 617Export (Quality Control and Inspection) Act 1963- Section 3

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High Courts22 Jan 2026Allowed

Mohd. Mustak Vs State Nct Of Delhi

Delhi High Court · (2026) 01 DEL CK 1458

Indian Penal Code, 1860- Section 302, 304, 308

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