COURT ARCHIVE

Delhi High Court judgments

1,38,161 judgments · page 3,323 of 6,909

High Courts22 Dec 2017

K.S. Bhandari Vs International Security Printers Pvt. Ltd.

Delhi High Court · (2017) 12 DEL CK 0053

Delhi Rent Control Act, 1958, Section 19, Section 22, Section 14(6), Section 25B(8), Section 14(1)(e) - Recovery of possession for oc

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High Courts22 Dec 2017

Pasithea Infrastructure Limited Vs Solar Energy Corporation of India

Delhi High Court · (2017) 12 DEL CK 0052

Constitution of India, Article 226 - Power of High Courts to Issue certain writsArbitration and Conciliation Act, 1996, Section 9 - Interim measures, etc., by Court

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High Courts22 Dec 2017

Fashion Design Council of India Vs Govt. of NCT of Delhi

Delhi High Court · (2017) 12 DEL CK 0051

Constitution of India, Article 14, Article 14, Article 265, Article 13 -Delhi Entertainment and Betting Tax Act, 1996, Section 14, Section 10

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High Courts22 Dec 2017Disposed off

KAILASH KUMAR Vs M/S SYNDICATE BANK LTD.

Delhi High Court · (2017) 12 DEL CK 0050

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High Courts21 Dec 2017Dismissed

Khemchand Vs M/S. Parveen Steels

Delhi High Court · (2017) 12 DEL CK 0485

Industrial Disputes Act, 1947 — Section 33(c)(2)

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High Courts21 Dec 2017Partly Allowed

Ram Samujh Verma Vs M/S. Abbey & Sons

Delhi High Court · (2017) 12 DEL CK 0484

Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F

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High Courts21 Dec 2017Disposed Of

Aas Mohammed Vs D.T.C.

Delhi High Court · (2017) 12 DEL CK 0483

Industrial Disputes Act, 1947 — Section 33(2)(b)Code Of Civil Procedure, 1908 — Section 151

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High Courts21 Dec 2017Dismissed

Krishan Gopal Tiwari And Anr Vs Appellate Authority And Anr

Delhi High Court · (2017) 12 DEL CK 0482

Transplantation Of Human Organs And Tissues Rules, 2014 — Rule 7(3), 7(3)(v), 7(3)(vii)Transplantation Of Human Organs And Tissues Act, 1994 — Section 9(3), 17

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High Courts21 Dec 2017Dismissed

Federation Of Hotel And Resturant Associations Of India Vs Union Of India And Ors

Delhi High Court · (2017) 12 DEL CK 0481

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High Courts21 Dec 2017Disposed Of

M/S Reebok India Company & Ors Vs Registrar Of Company

Delhi High Court · (2017) 12 DEL CK 0480

Companies Act, 1956 — Section 10F, 159, 621A, 621A(1), 621A(7)

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High Courts21 Dec 2017Disposed Of

Maya Vs Air Officer Commanding, Air Force

Delhi High Court · (2017) 12 DEL CK 0479

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High Courts21 Dec 2017Disposed Of

Jaspreet Kaur Vs Guru Harkishan Public School & Ors

Delhi High Court · (2017) 12 DEL CK 0478

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High Courts21 Dec 2017Allowed

Dhoom Singh Vs Govt. Of Nct Of Delhi And Ors.

Delhi High Court · (2017) 12 DEL CK 0477

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)

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High Courts21 Dec 2017Disposed Off