High Courts20 Feb 2018Disposed Of
Rajendra Prakash Trivedi Vs Punjab National Bank And Ors
Delhi High Court · (2018) 02 DEL CK 0460
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,268 of 6,909
High Courts20 Feb 2018Disposed Of
Leslie K. David Vs Centre For Development Of Telematics
Delhi High Court · (2018) 02 DEL CK 0459
High Courts20 Feb 2018Disposed Of
Dr. Vijyant Agarwal Vs Netaji Subhas Institute Of Technology (NSIC)
Delhi High Court · (2018) 02 DEL CK 0458
High Courts20 Feb 2018Disposed Of
Shubham Yadav Vs Bank Of Baroda
Delhi High Court · (2018) 02 DEL CK 0457
High Courts20 Feb 2018Disposed Of
Maninder Singh Ahluwalia Vs Governing Body Of Guru Harkrishan Public School (New Delhi) Society & Ors
Delhi High Court · (2018) 02 DEL CK 0456
High Courts20 Feb 2018Disposed Of
Dr. S.P. Gupta Vs Kirori Mal College & Ors
Delhi High Court · (2018) 02 DEL CK 0455
High Courts20 Feb 2018Disposed Of
Swarn Singh Vs Surinder Kumar & Ors
Delhi High Court · (2018) 02 DEL CK 0454
Specific Relief Act, 1963 — Section 21
High Courts20 Feb 2018Dismissed
Umesh Dutt Sharma Vs Union Of India And Anr
Delhi High Court · (2018) 02 DEL CK 0453
High Courts20 Feb 2018Allowed
SALORA INTERNATIONAL LTD., N. DELHI Vs COMMISSIONER OF INCOME TAX NEW DELHI
Delhi High Court · (2018) 02 DEL CK 0054
Income Tax Act, 1960, Section 271(1), Section 275, Section 254(1)
High Courts20 Feb 2018Allowed
PR. COMMISSIONER OF INCOME TAX-21 Vs DR. VANDANA GUPTA
Delhi High Court · (2018) 02 DEL CK 0053
Income Tax Act, 1961, Section 271(1)(c), Section 271(1)(c), Section 271(1)(c), Section 271(1)(c), Section 133A,
High Courts20 Feb 2018
AJIT KUMAR Vs THE UNION OF INDIA AND ANR
Delhi High Court · (2018) 02 DEL CK 0052
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts20 Feb 2018Disposed
BACHE SINGH & ORS Vs DELHI HIGH COURT
Delhi High Court · (2018) 02 DEL CK 0027
High Courts19 Feb 2018Disposed Of
SOS Pharma Vs SAS Pharmaceuticals
Delhi High Court · (2018) 02 DEL CK 0572
High Courts19 Feb 2018Disposed Of
Ashish Singh & Anr Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0489
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 17(i)
High Courts19 Feb 2018Disposed Of
Pankaj Gupta Vs Land Acquisition Collector (North) & Ors
Delhi High Court · (2018) 02 DEL CK 0488
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 17(i)
High Courts19 Feb 2018Allowed
Sunita Sharma Vs Santosh Shukla
Delhi High Court · (2018) 02 DEL CK 0487
Code Of Civil Procedure, 1908 — Order 37, Order 37 Rule 3
High Courts19 Feb 2018Disposed Of
Sunita Devi And Ors Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0486
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 1 Rule 10Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts19 Feb 2018
Arunendu Datta Majumdar & Ors Vs Shankarendu Datta Majumdar
Delhi High Court · (2018) 02 DEL CK 0485
High Courts19 Feb 2018Dismissed
Mahesh Chander Ahuja Vs Tilak Raj Ahuja
Delhi High Court · (2018) 02 DEL CK 0484
Code Of Civil Procedure, 1908 — Order 2 Rule 2Registration Act, 1908 — Section 17(1)(b), 34, 58, 60, 60(2)Evidence Act, 1872 — Section 68