High Courts07 Sept 2026Dismissed
Om Alias Shakti Boxer Vs Govt Of Nct Of Delhi
Delhi High Court · 2026:DHC:7582
Indian Penal Code, 1860-Section 302, 34Arms Act, 1959-Section 25, 27
COURT ARCHIVE
Delhi High Court judgments
1,14,528 judgments · page 30 of 5,727
High Courts07 Sept 2026Disposed of
Mahendra Vs MCD
Delhi High Court · 2026:DHC:7614
Industrial Disputes Act, 1947-Section 25FConstitution of India-Article 226, 227
High Courts07 Sept 2026Dismissed
Monika & Ors. Vs Union Of India
Delhi High Court · 2026:DHC:7616
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123
High Courts07 Sept 2026Allowed
Flemingo (DFS) Private Limited Vs Airports Authority Of India
Delhi High Court · 2026:DHC:7608
Arbitration and Conciliation Act, 1996-Section 5, 9, 11, 12, 17, 21Limitation Act, 1963-Article 137Airports Authority of India Act, 1994
High Courts07 Sept 2026Allowed
Satish Kumar Vs State Of Delhi
Delhi High Court · 2026:DHC:7561-DB
Indian Penal Code, 1860-Section 302, 323, 201, 34, 300Code of Criminal Procedure, 1973-Section 313, 164Indian Evidence Act, 1872-Section 134
High Courts07 Sept 2026Allowed
Shri K.P. Sharma Vs M/s. Indian Oil Corporation Ltd.
Delhi High Court · 2026 INSC 313
Constitution of India-Article 226, 14, 16 and 21, 12, 311Indian Penal Code, 1860-Sections 420, 467, 471 and 120-BPrevention of Corruption Act, 1988-Sections 7, 12 and 13(d)
High Courts07 Sept 2026Dismissed
Smt. Shally Gupta & Anr. Vs Smt. Stuti Agarwal
Delhi High Court · (2026) 09 DEL CK 0578
Code of Civil Procedure, 1908-Section 96, Order XLI, 151, XIV Rule 1Bharatiya Sakshya Adhiniyam, 2023-Section 63(4), 60
High Courts07 Sept 2026Disposed of
L And T Finance Ltd Vs Isha Trehan & Ors.
Delhi High Court · (2026) 09 DEL CK 0577
Arbitration and Conciliation Act, 1996-Section 9(2)Arbitration and Conciliation Act, 1996-Section 17
High Courts03 Sept 2026Dismissed
KXXXXX Vs The State Govt. of NCT of Delhi & Anr.
Delhi High Court · 2026:DHC:7451
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 419Indian Penal Code, 1860-Section 328, 376(2)(n), 377, 506, 509Indian Evidence Act, 1872-Section 114A
High Courts03 Sept 2026Dismissed
Brij Sharadbhai Bhatt And Ors Vs National Medical Commission And Ors
Delhi High Court · 2026:DHC:7436-DB
Constitution of India-Article 226National Medical Commission Act, 2019-Section 1(3), 60, 61Indian Medical Council Act, 1956-Section 13, 33
High Courts03 Sept 2026Disposed of
Workmen of M/s Hotel Sofitel Surya Vs M/s Hotel Sofitel Surya & Anr.
Delhi High Court · 2026:DHC:7466
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 36A
High Courts03 Sept 2026Dismissed
Mona Jain Vs M/S Kaycee Polymers Pvt. Ltd.
Delhi High Court · 2026:DHC:7490
Negotiable Instruments Act, 1881-Section 138, 141Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Companies Act, 1956
High Courts03 Sept 2026Dismissed
Kamlesh Kumari Vs Union of India
Delhi High Court · 2026:DHC:7522
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts03 Sept 2026Allowed
Srinagar Banihal Expressway Limited Vs National Highways Authority of India
Delhi High Court · 2026:DHC:7501
Arbitration and Conciliation Act, 1996-Section 29A
High Courts03 Sept 2026Allowed
Amar Ugarsen Bharadwaj Vs State NCT of Delhi
Delhi High Court · 2026:DHC:7504
Delhi Prisons Rules-Rule 1210(i)
High Courts03 Sept 2026Allowed
Yagya Dutt Sharma & Shweta Sharma Vs State of NCT of Delhi
Delhi High Court · 2026:DHC:7480
Indian Penal Code, 1860-Section 420, 468, 471, 34
High Courts03 Sept 2026Allowed
The Commissioner MCD and Ors Vs Rajinder Parshad Sharma and Ors
Delhi High Court · 2026:DHC:7474-DB
High Courts03 Sept 2026Allowed
Kamran Ashraf Reshi & Sobiya Aziz Vs National Investigation Agency
Delhi High Court · 2026:DHC:7447-DB
National Investigation Agency Act, 2008-Section 21(4)Indian Penal Code, 1860-Section 120B, 121A, 122, 123Unlawful Activities (Prevention) Act, 1967-Section 18, 18A, 18B, 20, 38, 39, 43D(5)
High Courts03 Sept 2026Dismissed
M/s Patil Constructions and Infrastructure Limited Vs IFCI Venture Capital Funds Ltd. & Anr.
Delhi High Court · 2026:DHC:7469-DB
Code of Civil Procedure, 1908-Order 1 Rule 10, Section 151Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 17Security Interest (Enforcement) Rules, 2002-Rule 8(5), 8(6), 9(1), 9(2), 9(3), 9(4)
High Courts03 Sept 2026Dismissed
Global Avianautics Limited Vs Directorate General of Civil Aviation & Ors.
Delhi High Court · 2026:DHC:7460-DB
Bharatiya Vayuyan Adhiniyam, 2024-Section 5AAircraft Act, 1934-Section 5AAircraft Rules, 1937-Rule 3(33AA), 49E, 49I, Schedule II