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Delhi High Court judgments

1,14,320 judgments · page 218 of 5,716

High Courts09 Apr 2026

Laxmi Vs Prahlad Chand

Delhi High Court · (2026) 04 DEL CK 2251

Negotiable Instruments Act, 1881-Section 138Code of Criminal Procedure, 1973-Section 313, 311, 421 read with Section 431
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High Courts09 Apr 2026Dismissed

Batliboi Ltd. Vs Kiran Sharma

Delhi High Court · (2026) 04 DEL CK 2020

Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 25B, 50, 19, 14(1)(d), 14(7)Bar Council of India RulesIndian Evidence Act-Section 116
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High Courts09 Apr 2026Dismissed

K.P.Singh III Vs UOI & Ors.

Delhi High Court · (2026) 04 DEL CK 2043

CCS (CCA) Rules, 1965-Rule 14Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1972-Section 4, 5Constitution of India-Article 226
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High Courts09 Apr 2026Dismissed

M/S Jubilant Marketing Pvt. Ltd. Vs M/S Robbins Tunneling And Trenchless Technology India Pvt. Ltd.

Delhi High Court · (2026) 04 DEL CK 2065

Arbitration and Conciliation Act, 1996-Section 11(6)(c), 11(6), 18, 7, 2(4), 11, 2(5), 2(b), 65 to 81, Part III, Part-III, Part – I, Part - I, 7(1), 20, 23, 24 and 25, 80, sub-section (4), sub-section (5), sub-section (6), sub-section (6A), sub-section (6B), 7(2), 7(3), 7(5)Micro, Small and Medium Enterprises Development Act, 2006-Section 18(3), 18(1), 18(2), 18, 24, 15 to 23, Chapter V, 15 to 25, 15, 16, 17, 18(4), 18(5)Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993-Sections 4 and 5, 10
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High Courts09 Apr 2026Dismissed

Gayassudin Vs State Of Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0143

Code of Criminal Procedure, 1973- Section 164Bharatiya Nyaya Sanhita, 2023- Section 69, 89, 115(2), 123, 351Protection of Children from Sexual Offences Act, 2012- Section 6
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