High Courts07 Oct 2022Disposed Of
Jeetu Yadav Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 1047
COURT ARCHIVE
Delhi High Court judgments
1,38,138 judgments · page 2,174 of 6,907
High Courts07 Oct 2022Dismissed
Ashok Kumar Vs Addl.C.P. Delhi & Ors.
Delhi High Court · (2022) 10 DEL CK 1063
Constitution of India-Article 311(2)(b)Delhi Police (Punishment & Appeal) Rules, 1980-Rule 15(3)
High Courts07 Oct 2022Allowed
Govt Of NCT Of Dlehi & Ors. Vs Mrs Chitra Singh
Delhi High Court · (2022) 10 DEL CK 1074
Recruitment Rules for the post of SSA (Documents)
High Courts07 Oct 2022Dismissed
M/s Gopal Lifesciences (Unit-II) Vs Employee State Insurance Corporation & Ors.
Delhi High Court · (2022) 10 DEL CK 1080
Drugs and Cosmetics Act, 1940
High Courts07 Oct 2022Dismissed
Sachin Hindurao Waze Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 1082
Unlawful Activities (Prevention) Act, 1967-Section 15(1), 45, 45(1), 16, 18, 20Constitution of India-Article 14, 21, 226, 226(1), 226(2), 227IPC-Section 286, 465, 473, 506(2), 120B, 302, 201, 34
High Courts07 Oct 2022Allowed
Intel Corporation Vs S.P. Gupta & Ors.
Delhi High Court · (2022) 10 DEL CK 1088
Trade Marks Act, 1999-Section 2(zg)
High Courts07 Oct 2022Disposed Of
Intel Corporation Vs S.P. Gupta And Others
Delhi High Court · (2022) 10 DEL CK 0114
Trade Marks Act, 1999 — Section 2(zg)
High Courts07 Oct 2022Dismissed
Marlo Or Fab Gold Vs Arvind
Delhi High Court · (2022) 10 DEL CK 0047
Limitation Act, 1963 — Section 5Employee�s Compensation Act, 1923 — Section 2(1)(dd), 2(1)(n), 12, 30, 30(a), 30(b), 30(c), 30(d), 30(e),Code Of Civil Procedure, 1908 — Section 96
High Courts07 Oct 2022Disposed Of
Pawan Kumar Kakaria Vs Anil Kumar Rai & Anr
Delhi High Court · (2022) 10 DEL CK 0046
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 12 Rule 8
High Courts07 Oct 2022Disposed Of
BASF Se Vs GSP Crop Science Private Limited
Delhi High Court · (2022) 10 DEL CK 0045
Insecticides Act, 1968 — Section 9(3), 9(4)Patents Act, 1970 — Section 107A, 107A(a)
High Courts07 Oct 2022Allowed
Govt Of Nct Of Dlehi & Ors. Vs Chitra Singh
Delhi High Court · (2022) 10 DEL CK 0044
High Courts07 Oct 2022Disposed Of
Chaudhary Hitesh Kumar Vs Union Of India And Ors
Delhi High Court · (2022) 10 DEL CK 0043
High Courts07 Oct 2022Disposed Of
HC/M Kushalveer Singh Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0042
High Courts07 Oct 2022Disposed Of
Amit Kumar Vs Union Of India And Ors
Delhi High Court · (2022) 10 DEL CK 0041
High Courts07 Oct 2022Disposed Of
Shubham Verma Vs Union Of India And Others
Delhi High Court · (2022) 10 DEL CK 0039
High Courts07 Oct 2022Disposed Of
Boutique International Pvt Ltd Vs Deputy Commissioner Of Income Tax Circle 4 (2) Delhi
Delhi High Court · (2022) 10 DEL CK 0038
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts07 Oct 2022Allowed
Rajender Singh Vs Dharmender Sharma
Delhi High Court · (2022) 10 DEL CK 0026
Code Of Criminal Procedure, 1973 — Section 82, 156(3), 197, 200, 397, 482Indian Penal Code, 1860 — Section 34, 323, 341, 499, 500, 506Delhi Police Act, 1978 — Section 140, 140(1)
High Courts07 Oct 2022Dismissed
SNG Developers Limited Vs Vardhman Buildtech Private Limited
Delhi High Court · (2022) 10 DEL CK 0025
Arbitration And Conciliation Act, 1996 — Section 19, 34, 34(2A), 37Registration Act, 1908 — Section 17, 49Indian Stamp Act, 1899 — Section 35, 36, 61
High Courts07 Oct 2022
Peps Industries Private Limited Vs Kurlon Limited
Delhi High Court · (2022) 10 DEL CK 0024
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 9(1), 9(1)(b), 28, 30(2)(a), 31, 34Limitation Act, 1963 — Section 3
High Courts07 Oct 2022Partly Allowed
IJM Gayatri JV Vs National Highways Authority Of India
Delhi High Court · (2022) 10 DEL CK 0023
Arbitration And Conciliation Act, 1996 — Section 31(7), 31(7)(a), 34, 34(2A), 37(1)(c)