High Courts10 Jan 2023Disposed Of

Gian Chand Aggarwal Vs Hitesh & Anr.

Delhi High Court · (2023) 01 DEL CK 1433

Code of Civil Procedure, 1908-Section 20, Order XII Rule 6, XXVI Rule 10(2), XIII-ACommercial Courts, Commercial Division and Commercial Appellate Division of the High Court Act, 2015Delhi High Court (Original Side) Rules, 2018-Rule 5 of Chapter XXIII
High Courts10 Jan 2023Disposed Of

Neetu Reu Vs Puneet Reu

Delhi High Court · (2023) 01 DEL CK 0920

Code of Civil Procedure-Order VI Rule 17Hindu Marriage Act, 1955-Section 13B(1), 13B, 13B(2), 13 B