High Courts12 Jan 2023Dismissed

Naubat Ram Vs Delhi Power Co.Ltd.

Delhi High Court · (2023) 01 DEL CK 0885

Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 11-ACOS (Conduct) Rules, 1964-Rule 3(1) (i) & (ii)
High Courts12 Jan 2023Dismissed

Subway IP LLC Vs Infinity Food & Ors.

Delhi High Court · (2023) 01 DEL CK 1427

CPC-Order XXXIX Rules 1 and 2Trade Marks Act-Section 29(1) to (5), 28, 17(2), 36F(1)Indian Evidence Act, 1872-Sections 56 and 57
High Courts12 Jan 2023Dismissed

Deepak @ Deepu Vs State

Delhi High Court · (2023) 01 DEL CK 1220

Cr.P.C-Section 374(2), 313, 161, 311IPC-Section 302Indian Evidence Act, 1872-Section 65B, 106
High Courts12 Jan 2023Disposed Of

Gulsher Singh Vs State

Delhi High Court · (2023) 01 DEL CK 1360

Code of Criminal Procedure, 1973-Section 374(2), 164Indian Penal Code, 1860-Section 376, 376(1)Criminal Amendment Act 1983