High Courts17 Apr 2026

Jindal Ferrous Limited Vs A To Z Company

Delhi High Court · (2026) 04 DEL CK 2171

Arbitration and Conciliation Act, 1996-Section 7(1), 8, 11, 11(6), 11(6-A), 16, 37Micro, Small and Medium Enterprises Development Act, 2006-Section 18, 24Stamp Act, 1899
High Courts17 Apr 2026Dismissed

Sunita Sinha Vs M/S Leela Builders Pvt. Ltd. & Ors.

Delhi High Court · (2026) 04 DEL CK 2057

Code of Civil Procedure, 1908-Section 96, Order 12 Rule 6, 1st schedule, XXVI, Rule 1, XII Rule 6Income Tax Act, 1961-Section 269UC, 230-A, 238Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120-B
High Courts17 Apr 2026Allowed

Narinder Kumar Nangia Vs The State & Anr.

Delhi High Court · (2026) 04 DEL CK 2066

Code of Criminal Procedure, 1973-Section 482, 102(1), 102(3), 102, 157(1)Indian Penal Code, 1860-Section(s) 420/467/468/471/120BMaintenance of Internal Security Act, 1971
High Courts17 Apr 2026Disposed Of

Mohd Ateeque & Ors Vs State Of Nct Delhi & Anr

Delhi High Court · (2026) 04 DEL CK 0736

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bharatiya Nyaya Sanhita, 2023- Section 3(5), 85, 316(2), 351(2), 351(3)Indian Penal Code, 1860- Section 34, 406, 498A, 506