High Courts21 Apr 2026Allowed
Management Of Lloyd Insulations (India) Ltd Vs Sunil Kumar And Anr
Delhi High Court · (2026) 04 DEL CK 0756
Constitution of India, 1950- Article 226, 227Industrial Disputes Act, 1947- Section 25F
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Delhi High Court judgments
1,14,140 judgments · page 199 of 5,707
High Courts21 Apr 2026Dismissed
Yadav Vivek Kumar Parasnath Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0755
Constitution of India, 1950- Article 14, 16, 16(4), 19(1)(g), 21, 226
High Courts21 Apr 2026Dismissed
Vishwajeet Souryan Vs Union Of India And Anr
Delhi High Court · (2026) 04 DEL CK 0754
Constitution of India, 1950- Article 226, 227Income Tax Act, 1961- Section 89, 89(1)Contempt of Courts Act, 1971- Section 2(b)
High Courts21 Apr 2026Dismissed
M/s Grownbury Pharmaceuticals Pvt. Ltd Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 0748
Constitution of India, 1950- Article 14, 19(1)(g), 226
High Courts21 Apr 2026Dismissed
M/s Kaushik Medical Store Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 0747
Constitution of India, 1950- Article 14, 19(1)(g), 226
High Courts21 Apr 2026Disposed Of
Surya Narain Vs State
Delhi High Court · (2026) 04 DEL CK 0746
Code of Criminal Procedure, 1973- Section 161, 313Indian Penal Code, 1860- Section 34, 302, 392, 394Evidence Act, 1872- Section 27, 106, 114
High Courts21 Apr 2026Disposed Of
Anil Kumar @ Kallu Vs State (Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0745
Code of Criminal Procedure, 1973- Section 161, 313Indian Penal Code, 1860- Section 34, 302, 392, 394Evidence Act, 1872- Section 27, 106, 114
High Courts20 Apr 2026
J L Wali & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 2321
Constitution of India-Article 226
High Courts20 Apr 2026
Ram Kunwar Singh & Anr. Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 2320
Central Civil Service (Revised Pay) Rules, 1986CCS (RP) Rules 2008-Rule 8 (Proviso 2)CCS(RP)Rules, 2016-Rule 13
High Courts20 Apr 2026
Vikram Kumar Jha Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 2319
Delhi Police (Appointment and Recruitment) Rules, 1980-Rule 7, 14(a)Motor Vehicles Act, 1988-Section 2(10), 2(19), 3, 8, 9
High Courts20 Apr 2026
Union Of India & Anr. Vs Capt J K Verma Retd
Delhi High Court · (2026) 04 DEL CK 2318
Pension Regulation for the Army 1961, Part-I-Regulation 48(a)Constitution of India
High Courts20 Apr 2026
Rajkiran Yadav Vs State Bank Of India Through Its Chief General Manager & Anr.
Delhi High Court · (2026) 04 DEL CK 2338
IPC-Sections 323/341/506/34Industrial Disputes Act, 1947-Section 11A, 18Payment of Gratuity Act
High Courts20 Apr 2026
Khem Chand Since Deceased Through Legal Representative Sh. Roshan Lal Vs Smt. Chandro Devi & Ors.
Delhi High Court · (2026) 04 DEL CK 2373
Code of Civil Procedure, 1908-Section 96, 100, Order XLIDelhi Rent Control Act, 1958-Section 50Indian Easements Act, 1882-Section 52, 60(b)
High Courts20 Apr 2026
Sh. Gohar Alam Vs Shri Jabbar Khan & Ors.
Delhi High Court · 1987 INSC 250
Code of Civil Procedure, 1908-Section 96, Order VI Rule 17Delhi Rent Control Act, 1958-Section 45, 50Limitation Act, 1963-Section 27
High Courts20 Apr 2026
N.G. Dev Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2026) 04 DEL CK 2380
Cr.P.C.-Section 482, 156(3), 399, 391IPC-Sections 406, 420, 120B, 34Constitution of India-Article 227
High Courts20 Apr 2026
Samsuddin & Anr. Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 2437
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts20 Apr 2026
Namita Chopra Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 2451
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989
High Courts20 Apr 2026
Pharmacy Graduates Welfare Association Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2420
Delhi Pharmacy Group B and C Service (Allopathy) Rules, 2019
High Courts20 Apr 2026
Goli Srinivas Rao IRS Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 2422
Administrative Tribunals Act, 1985-Section 19, 28, 5(6)Constitution of India-Article 323-A, 323-B, 226/227, 32
High Courts20 Apr 2026
Union Of India & Ors. Vs Sanjeeva Bajpai
Delhi High Court · (2026) 04 DEL CK 2423