High Courts24 Mar 2023Dismissed
Pradeep Kumar Agarwal Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4817
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,936 of 6,863
High Courts24 Mar 2023Disposed Of
DBS Bank India Limited Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4689
IPC-Section 409/120BCompanies Act, 2013Banking Regulations Act, 1949-Section 45
High Courts24 Mar 2023
Bhushan Kumar Gupta & Ors. Vs Rajinder Kumar Gupta
Delhi High Court · (2023) 03 DEL CK 4687
Code of Civil Procedure, 1908-Order XII Rule 6, XII Rule 8, Section 151
High Courts24 Mar 2023Disposed Of
Himanshu Bhatt Vs India Railway Catering And Tourism Corporation Ltd. & Ors.
Delhi High Court · (2023) 03 DEL CK 4681
High Courts24 Mar 2023Disposed Of
Maryada Purushotam College Of Education Vs National Council For Teacher Education & Anr.
Delhi High Court · (2023) 03 DEL CK 4679
Constitution of India-Article 226NCTE Act, 1993-Section 17; Section 14(3); Section 15(3)
High Courts24 Mar 2023Dismissed
State Vs Sanjay @ Surender Kharb
Delhi High Court · (2023) 03 DEL CK 0182
Code Of Criminal Procedure, 1973 — Section 82, 161, 227, 397, 401Indian Penal Code, 1860 — Section 120B, 201, 302, 365Evidence Act, 1872 — Section 25
High Courts24 Mar 2023Disposed Of
Capt. Amitabh Rajan And Anr Vs Union Of India And Anr
Delhi High Court · (2023) 03 DEL CK 0181
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7
High Courts24 Mar 2023Disposed Of
JC-843425N SUB (CLK) Sanjay Rathore Vs Union Of India And Ors
Delhi High Court · (2023) 03 DEL CK 0180
Constitution Of India, 1950 — Article 226
High Courts24 Mar 2023
Inox Air Products Private Limited Vs Air Liquide North India Private Limited
Delhi High Court · (2023) 03 DEL CK 0179
Arbitration And Conciliation Act, 1996 — Section 31, 31(3), 34, 34(1), 34(2A), 34(4), 37Evidence Act, 1872 — Section 65B
High Courts24 Mar 2023Disposed Of
Vijender Gupta Vs Legislative Assembly Of The National Capital Territory Of Delhi Through Secretary & Anr
Delhi High Court · (2023) 03 DEL CK 0178
Rules of Procedure and Conduct of Business in the Legislative Assembly of the National Capital Territory of Delhi, 1997 — Rule 77, 277, 277(1), 277(3)(b)Government of NCT of Delhi Act, 1991 — Section 18, 37
High Courts24 Mar 2023Dismissed
M/S. Automobiles Association Of Upper India Vs Bansraj Shukla And Ors
Delhi High Court · (2023) 03 DEL CK 0177
Industrial Disputes Act, 1947 — Section 17B
High Courts24 Mar 2023Disposed Of
DBS Bank India Limited Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2023) 03 DEL CK 0176
Code Of Civil Procedure, 1908 — Order 21 Rule 16Indian Penal Code, 1860 — Section 120B, 409Banking Regulations Act, 1949 — Section 45
High Courts24 Mar 2023Disposed Of
Sandeep Kumar Vs Union Of India & Anr
Delhi High Court · (2023) 03 DEL CK 0175
High Courts24 Mar 2023Allowed
Nitesh Yadav Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 0174
High Courts24 Mar 2023Dismissed
Pradeep Kumar Agarwal Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 0173
High Courts24 Mar 2023Allowed
Harish Narain Mathur & Anr Vs State & Ors.
Delhi High Court · (2023) 03 DEL CK 0170
Indian Succession Act, 1925 — Section 276, 291
High Courts24 Mar 2023
Bhushan Kumar Gupta & Ors. Vs Rajinder Kumar Gupta
Delhi High Court · (2023) 03 DEL CK 0169
Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts23 Mar 2023Disposed Of
OYO Hotels And Homes Private Limited Vs Deputy Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2023) 03 DEL CK 4172
Income Tax Act, 1961-Section 139, 142(1), 143(1), 143(2), 241A
High Courts23 Mar 2023Dismissed
Maya Devi Vs Manoj Kumar & Ors.
Delhi High Court · (2023) 03 DEL CK 4112
Code of Civil Procedure, 1908-Section 96, Order XLI Rule 11, II Rule 2, VII Rule 11Specific Relief Act, 1963-Section 16(c)
High Courts23 Mar 2023
Pr. Commissioner Of Income Tax-1 Vs M/s Alcatel Lucent India Ltd.
Delhi High Court · (2023) 03 DEL CK 4144
Income Tax Act, 1961-Section 147, 143(3), 148, 139(1)