COURT ARCHIVE

Delhi High Court judgments

1,37,208 judgments · page 1,928 of 6,861

High Courts29 Mar 2023Dismissed

Goyal MG Gases Pvt Ltd Vs Panama Infrastructure Developers Pvt Ltd & Ors

Delhi High Court · (2023) 03 DEL CK 4796

Arbitration and Conciliation Act, 1996-Section 5, 7, 9, 11, 12(1), 13, 17, 19, 24(1), 31, 31(6), 32, 34, 34(2), 35, 37(1)(c), 37(2), 45Commercial Courts Act, 2015-Section 13Civil Procedure Code, 1908-Order 1 Rule X, 1 Rule 10 sub-rule (2), Section 2(2)

High Courts29 Mar 2023Disposed Of

Nevco Engineers Private Limited Vs Central Pollution Control Board & Anr.

Delhi High Court · (2023) 03 DEL CK 4795

High Courts29 Mar 2023Disposed Of

M/s V And A Solutions Pvt. Ltd Vs Investor Education And Protection Fund Authority & Ors.

Delhi High Court · (2023) 03 DEL CK 4819

Companies Act, 2013

High Courts29 Mar 2023Allowed

Sunil Kumar Mourya & Anr. Vs Nemo

Delhi High Court · (2023) 03 DEL CK 4745

Hindu Marriage Act, 1955-Section 13-B, 13-B(2)Protection of Women from Domestic Violence Act, 2005

High Courts29 Mar 2023Disposed Of

Pr. Commissioner Of Income Tax-1 Vs M/s. Ansal Properties And Infrastructure Limited

Delhi High Court · (2023) 03 DEL CK 4743

Income Tax Act, 1961-Section 45; Section 47; Section 47(iv); Sections 54, 54B, 54D, 54E, 54EA, 54EB, 54F, 54G, 54H

High Courts29 Mar 2023Dismissed

Union Of India & Anr Vs Ranjit Kumar Gupta

Delhi High Court · (2023) 03 DEL CK 4741

Rights of Persons with Disabilities Act, 2016

High Courts29 Mar 2023Disposed Of

Devendra Singh Vs Union Of India & Ors.

Delhi High Court · (2023) 03 DEL CK 4762

CCS Pension Rule 2021-Rule 39, 44Central Industrial Security Force Rules, 2001-Rule 91 B, 54Central Industrial Security Force Act, 1968-Section 9

High Courts29 Mar 2023Disposed Of

Ex Corporal Ranber Singh Vs Union Of India & Ors.

Delhi High Court · (2023) 03 DEL CK 4760

Central Civil Services (Pension) Rules, 1972-Rule 37

High Courts29 Mar 2023Disposed Of

Ex HC/GD Santraj (No. 930120101) Vs Union Of India & Anr.

Delhi High Court · (2023) 03 DEL CK 4758

High Courts29 Mar 2023

Boehringer Ingelheim Pharma GmbH & Co. KG Vs Vee Excel Drugs And Pharmaceuticals Private Ltd. & Ors.

Delhi High Court · (2023) 03 DEL CK 4695

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, VII Rule 11, XXVI Rule 9, XI Rule 1(6), Section 151Patents Act, 1970-Section 2(1)(ac), 2(1)(j), 2(1)(ja), 3(d), 7(1), 8, 8(2), 10, 10(4), 10(4)(a) to (c), 10(4)(b), 10(4)(c), 10(5), 11A, 12, 13, 13(1)(b), 13(4), 43, 43(2), 46(2), 47, 48, 52(1), 53(4), 54, 64, 64(1)(a), 64(1)(d), 64(1)(f), 64(1)(k), 64(1)(m), 100(4), 100(5), 104, 107, 113, 122, 146, 146(1), 146(2), 146(3)Patent Rules, 2003-Rule 131

High Courts29 Mar 2023Allowed

M/s Ohmi Industries Asia Private Limited Vs Assistant Commissioner, CGST

Delhi High Court · (2023) 03 DEL CK 4692

Integrated Goods and Services Tax Act, 2017-Section 2(13)

High Courts29 Mar 2023Disposed Of

GAIL (India) Limited Vs Directorate General Of GST Intelligence & Anr.

Delhi High Court · (2023) 03 DEL CK 4691

Finance Act, 1994-Section 87(b) of Chapter-VCentral Goods & Services Tax Act, 2017-Section 174(2)(e)Arbitration & Conciliation Act, 1996-Section 9, 17

High Courts29 Mar 2023Disposed Of

Nevco Engineers Private Limited Vs Central Pollution Control Board & Anr

Delhi High Court · (2023) 03 DEL CK 0245

High Courts29 Mar 2023Allowed

Sakshi Bahl & Anr Vs Principal Additional Director General

Delhi High Court · (2023) 03 DEL CK 0243

Central Goods and Services Tax Act, 2017 — Section 83, 122(1A)

High Courts29 Mar 2023Dismissed

Rahul Kumar Vs University Of Delhi And Ors

Delhi High Court · (2023) 03 DEL CK 0242

Constitution Of India, 1950 — Article 226

High Courts29 Mar 2023Disposed Of

M/S Gopal Dass Estate And Housing (P) Ltd Vs New Delhi Municipal Council

Delhi High Court · (2023) 03 DEL CK 0241

Code Of Civil Procedure, 1908 — Section 151New Delhi Municipal Council Act, 1994 — Section 102(1), 104

High Courts29 Mar 2023Disposed Of

Omkar Nath Shukla Vs State (GNCTD) & Ors.

Delhi High Court · (2023) 03 DEL CK 0240

Code Of Civil Procedure, 1908 — Section 151

High Courts29 Mar 2023Dismissed

Goyal Mg Gases Pvt Ltd Vs Panama Infrastructure Developers Pvt Ltd & Ors

Delhi High Court · (2023) 03 DEL CK 0239

Code Of Civil Procedure, 1908 — Section 2(2), Order 1 Rule 10, Order 1 Rule 10(2)Arbitration And Conciliation Act, 1996 &mdash Section 5, 7, 9, 11, 12(1), 13, 17, 19, 24(1), 31, 31(6), 32, 34, 34(2), 35, 37(1)(c), 37(2), 45Commercial Courts Act, 2015 — Section 13

High Courts29 Mar 2023Disposed Of

M/S V And A Solutions Pvt. Ltd Vs Investor Education And Protection Fund Authority & Ors

Delhi High Court · (2023) 03 DEL CK 0237

High Courts29 Mar 2023Disposed Of

Devendra Pandey Vs Union Of India & Anr.

Delhi High Court · (2023) 03 DEL CK 0236

Companies ( Removal of Name of Companies from the Register of Companies ) Rules, 2016 — Rule 3, 3(2), 7Companies Act, 2013 — Section 10A, 10A(3), 248, 248(1), 248(5), 252, 252(3)