High Courts10 Apr 2023Dismissed

Trex India Pvt. Ltd. Vs CDE Asia Limited

Delhi High Court · (2023) 04 DEL CK 1276

The Code of Civil Procedure, 1908-Order VII rule 10, VII rule 10A, VII rule 11, XLIII rule 1, XLIII rule 1(a), Section 2(9), 2(14), 104The Commercial Courts Act, 2015-Section 13, 13(1), 13(1A), 13(2), 16, 16(2)Delhi High Court Act, 1966-Section 10
High Courts10 Apr 2023Allowed

Pooja Kumar Vs Mohit Kumar

Delhi High Court · (2023) 04 DEL CK 1286

Protection of Women from Domestic Violence Act, 2005-Section 23Contempt of Courts Act, 1971-Section 12
High Courts10 Apr 2023Allowed

Rashmi Sehrawat Vs Praveen Sehrawat

Delhi High Court · (2023) 04 DEL CK 1291

Protection of Women from Domestic Violence Act, 2005-Section 23Contempt of Courts Act, 1971-Section 2(b), 11, 12, 13Code of Civil Procedure