High Courts21 Sept 2023Dismissed
Smt Jagdevi Jagdei Vs The General Manager Vigilance & Ors.
Delhi High Court · (2023) 09 DEL CK 3772
Constitution of India-Article 226, 14Code of Civil Procedure, 1908-Section 151
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 1,629 of 6,816
High Courts21 Sept 2023Allowed
Neelam Kumari Vs The University Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 3770
Constitution of India-Article 226, 39, 42Maternity Benefit Act, 1961-Section 12, 12(2)(a), 5(2), 5(3), 27, 2(h)Maternity Benefit Act (Amendment), 2017
High Courts21 Sept 2023Allowed
Cinni Foundation (Trust) Vs Mahendra Pal Singh & Anr.
Delhi High Court · (2023) 09 DEL CK 3763
Trade Marks Act 1999-Section 57, 11(1)(a)(b)
High Courts21 Sept 2023Dismissed
Rahima Vs The State GNCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 3840
CrPC-Section 167(2), 170, 173, 173(2), 175(5), 190NDPS Act-Section 37Indian Penal Code
High Courts21 Sept 2023Allowed
Varun Vs Amit Khanna
Delhi High Court · (2023) 09 DEL CK 3845
CrPC-Section 482NIA-Sections 138 and 141IBC
High Courts21 Sept 2023Dismissed
Hashmat Mohammadi Vs State, NCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 3848
Narcotics Drugs and Psychotropic Substances Act, 1985-Section 21, 25, 29, 37Cr.P.C-Section 167(2), 173(2), 482Indian Penal Code
High Courts21 Sept 2023Allowed
Deepak Malhotra & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3849
IPC-Section 498A, 406, 506, 34, 328, 498-ACr.P.C.-Section 125Dowry Prohibition Act, 1961-Sections 3 and 4
High Courts21 Sept 2023Dismissed
Kenechukwu Joseph Vs The State
Delhi High Court · (2023) 09 DEL CK 3850
Code of Criminal Procedure, 1973-Section 439NDPS Act-Section 21(c), 52A, 52, 57, 37Foreigners Act-Section 14
High Courts21 Sept 2023Disposed Of
Mandhir Singh Todd Vs Directorate Of Enforcement
Delhi High Court · (2023) 09 DEL CK 3853
Code of Criminal Procedure, 1973-Section 482Companies Act, 1956Prevention of Money Laundering Act, 2002-Sections 44 & 45
High Courts21 Sept 2023Allowed
Om Prakash Vs Som Prakash Gupta
Delhi High Court · (2023) 09 DEL CK 3811
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25B(3), 25B(3)(a), 25B(3)(b), 25B(4), 37(1)Delhi Rent Control Rules, 1959-Rule 22
High Courts21 Sept 2023Dismissed
Debarati Bhunia Chakraborty Vs Suman Sankar Bhunia
Delhi High Court · (2023) 09 DEL CK 3921
Constitution of India-Article 226, 227Family Courts Act, 1984-Section 7, 10, 17, 19, 19(1), 19(2), 19(3), 19(4), 19(6)Guardians and Wards Act, 1890-Section 4(2), 7, 12, 12(1), 12(2), 12(3), 19, 25, 26, 26(1), 26(2), 47, 47(d)
High Courts21 Sept 2023Allowed
Usha & Ors. Vs Bishan Singh & Ors.
Delhi High Court · (2023) 09 DEL CK 3936
High Courts21 Sept 2023Dismissed
Tata AIG General Insurance Company Ltd. Vs Prakash Narain Sharma @ Prakash Sharma & Ors.
Delhi High Court · (2023) 09 DEL CK 3939
Right to Information Act, 2005
High Courts21 Sept 2023
The Bhaktivedanta Book Trust, India Vs https://bhagavatam.in/#gsc.tab=0 & Ors.
Delhi High Court · (2023) 09 DEL CK 3980
Commercial Courts Act, 2015-Section 12ADelhi High Court (Original Side) Rules, 2018CPC-Section 80, Order XXXIX Rules 1 & 2, XXXIX Rule 3
High Courts21 Sept 2023Disposed Of
Joseph Varghese Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 3997
High Courts21 Sept 2023Disposed Of
Uma Sharma Vs Octagon Builders & Promoters & Anr.
Delhi High Court · (2023) 09 DEL CK 3998
Companies Act, 1956-Section 433(e), 439, 434, 434(1), 485(1), 10E(1)Insolvency and Bankruptcy Code, 2016-Sections 7, 8, 9Companies Act, 2013-Section 419(4), 290, Chapter XX
High Courts21 Sept 2023Disposed Of
Arpita Ghosh & Anr. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3999
High Courts21 Sept 2023Disposed Of
Sangeeta Sharma Vs GNCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 4000
High Courts21 Sept 2023Allowed
Image Consumer Media Pvt.Ltd. Vs SPA Luxury Lifestyle Ltd.
Delhi High Court · (2023) 09 DEL CK 4001
Companies Act, 1956-Section 481, 454(5)Companies (Court) Rules, 1959-Rule 9, 130
High Courts21 Sept 2023Disposed Of
Rakhi Bhisht Vs Govt. Of NCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 4002