COURT ARCHIVE

Delhi High Court judgments

1,34,289 judgments · page 1,431 of 6,715

High Courts01 Feb 2024Allowed

DSIDC And Udyog Nagar CETP Society & Anr. Vs Government Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 02 DEL CK 3737

Delhi Common Effluent Treatment Plants Act, 2000-Section 14, 13Delhi Common Effluent Treatment Plants Rules, 2001-Rule 9, 9(1)

High Courts01 Feb 2024Disposed Of

Confederation Of NCR Residents Welfare Associations (Regd.) & Ors. Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 02 DEL CK 3736

Companies Act, 2013-Sections 241, 242

High Courts01 Feb 2024Disposed Of

Safai Karamchari Andolan & Ors. Vs UOI & Ors.

Delhi High Court · (2024) 02 DEL CK 3734

Constitution of India-Article 226, 14, 17, 21 and 23Employment of Manual Scavengers and Construction of Dry Latrine (Prohibition) Act, 1993

High Courts01 Feb 2024Disposed Of

Shakir Mohiuddin Bhat Vs National Medical Commission Of India

Delhi High Court · (2024) 02 DEL CK 0002

High Courts01 Feb 2024Dismissed

DSSSB And Ors Vs Praveen Kumar

Delhi High Court · (2024) 02 DEL CK 0001

Constitution of India, 1950 — Article 226, 227

High Courts31 Jan 2024Dismissed

Kashmir Harvard Educational Institute Vs President And Fellows Of Harvard College

Delhi High Court · (2024) 01 DEL CK 3661

Arbitration and Conciliation Act, 1996-Section 34(3), proviso to Section 34(3), 34, 2(1)(f), 34(2), 34(2A), 34(2)(a)(iii), 34(2)(b)(ii), 75, 81, 21

High Courts31 Jan 2024Dismissed

Shanti Devi Private ITI Vs Directorate General Of Training & Anr.

Delhi High Court · (2024) 01 DEL CK 3697

Letters Patent Act, 1865-Clause X

High Courts31 Jan 2024Partly Allowed

Komman Peopele Welfare Society (Regd) Vs Sukhbir Singh & Anr.

Delhi High Court · (2024) 01 DEL CK 3699

High Courts31 Jan 2024Dismissed

IFFCO-TOKIO General Insurance Co. Ltd. Vs Mr. Sardul Singh

Delhi High Court · (2024) 01 DEL CK 3701

Indian Penal Code, 1860-Section 379, 378

High Courts31 Jan 2024Dismissed

Shashank Jain Vs Union Of India & Ors.

Delhi High Court · (2024) 01 DEL CK 3728

Constitution of India-Article 226

High Courts31 Jan 2024Allowed

Surinder Singh Vs Union Of India & Anr.

Delhi High Court · (2024) 01 DEL CK 3730

Constitution of India-Article 226BSF Group-A (GD Officers) Recruitment Rules-2015-Note 1 below Schedule 6

High Courts31 Jan 2024Disposed Of

Shubham Malik Vs Union Of India & Ors.

Delhi High Court · (2024) 01 DEL CK 3733

High Courts31 Jan 2024Disposed Of

Dr10414A, Maj Gen SK Bhandari Vs Union Of India & Ors.

Delhi High Court · (2024) 01 DEL CK 3752

High Courts31 Jan 2024Disposed Of

Rajshree Singh Vs Lieutenant Governor, Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 01 DEL CK 3769

Constitution of India-Article 226Indian Forest Act, 1927-Section 26Forest (Conservation) Act, 1980-Section 2

High Courts31 Jan 2024Allowed

Mohd Rafi Vs State & Anr.

Delhi High Court · (2024) 01 DEL CK 3786

Code of Criminal Procedure, 1973-Section 439, 164, 161Indian Penal Code, 1860-Section 376Protection of Children from Sexual Offences Act, 2012-Section 4, 6, 29, 3, 5, 7, 9

High Courts31 Jan 2024Disposed Of

D Bala Murugan Vs State Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 01 DEL CK 3827

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482

High Courts31 Jan 2024Dismissed

Baidyanath Mahto Vs Anil Goswami & Ors.

Delhi High Court · (2024) 01 DEL CK 3861

Contempt of Courts Act, 1971-Sections 12 and 13

High Courts31 Jan 2024

Abhay Kumar Jha Vs M/S Bosch

Delhi High Court · (2024) 01 DEL CK 3889

Code of Civil Procedure, 1908-Order XXXVII, XXXVII Rule 3, XXXVII Rule 3(5)

High Courts31 Jan 2024

M/s Evershine Enterprises Vs M/s PK Motors

Delhi High Court · (2024) 01 DEL CK 3912

Code of Civil Procedure, 1908-Section 20

High Courts31 Jan 2024Disposed Of

Michal Benson Nwaogu @ Chuna Benson Vs State

Delhi High Court · (2024) 01 DEL CK 3936

NDPS Act, 1985-Section 21(b)Foreigners Act, 1946-Section 3(2)(c)(e), 3(2)Foreigners Order, 1948-Section 11(2), 5(2)(C)