High Courts08 Feb 2024
Kripa Narain Shahi & Anr. Vs New Delhi Municipal Council
Delhi High Court · (2024) 02 DEL CK 3873
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,416 of 6,586
High Courts08 Feb 2024Dismissed
Principal Commissioner Of Customs Vs Tasha Gold Pvt. Ltd
Delhi High Court · (2024) 02 DEL CK 3852
Right to Information Act
High Courts08 Feb 2024Disposed Of
Anand International & Ors. Vs Commissioner Of Customs
Delhi High Court · (2024) 02 DEL CK 3849
Customs Act, 1962-Section 28 (9)
High Courts08 Feb 2024Disposed Of
Karan Vs State (GNCT) Of Delhi
Delhi High Court · (2024) 02 DEL CK 3772
Constitution of India-Article 226Cr.P.C.-Section 482, 164IPC-Section 363, 376
High Courts08 Feb 2024Dismissed
Guruji Elevators Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 3759
Rules for Enlistment of Contractors in CPWD, 2021-Rules 2.2, 6.1, 6.2.1, 6.2.7, 6.2.8Constitution of India-Article 226, 12RTI Act
High Courts08 Feb 2024Disposed Of
IMC Limited Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 3748
Petroleum and Natural Gas Regulatory Board Act, 2006-Section 24, 25, 16, 21(3)
High Courts08 Feb 2024Disposed Of
Sadulram & Anr. Vs Retail Royalty Company & Anr.
Delhi High Court · (2024) 02 DEL CK 3694
High Courts08 Feb 2024Dismissed
Harish Kumar Kathuria & Anr. Vs Sanjay Gupta & Ors.
Delhi High Court · (2024) 02 DEL CK 3661
Contempt of Courts Act, 1971-Section 2(b), 10, 12, 19, 19(1), 19(1)(a), 19(3), 19(4)Constitution of India-Article 215, 136, 142, 227Companies Act, 1956
High Courts08 Feb 2024Dismissed
Srinivas Gundamuni Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 3722
High Courts08 Feb 2024Dismissed
Jita Mal Satpal Vs Bhiwadi Polymers Ltd
Delhi High Court · (2024) 02 DEL CK 3713
High Courts08 Feb 2024Dismissed
Kritika Narayan Vs High Court Of Delhi Through Registrar
Delhi High Court · (2024) 02 DEL CK 3707
Indian Penal Code, 1860-Section 405, 406, 420
High Courts08 Feb 2024Disposed Of
Anjali Pandey Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2024) 02 DEL CK 0034
Right of Children to Free and Compulsory Act, 2009 — Section 12(1)(c)
High Courts08 Feb 2024Allowed
School Of Physical Education And Sports Development, OPJS University Vs National Council For Teacher Education & Anr.
Delhi High Court · (2024) 02 DEL CK 0033
National Council for Teacher Education Act, 1993 — Section 14
High Courts08 Feb 2024Dismissed
Dnyaneshwar Hiralal Phuse Vs Union Of India & Anr.
Delhi High Court · (2024) 02 DEL CK 0032
Constitution of India, 1950 — Article 14
High Courts08 Feb 2024Allowed
Kripa Narain Shahi And Anr Vs New Delhi Municipal Council
Delhi High Court · (2024) 02 DEL CK 0031
High Courts08 Feb 2024Dismissed
MS-16517P Maj Vishal (Now Lt Col) Vs Union Of India And Ors
Delhi High Court · (2024) 02 DEL CK 0030
High Courts08 Feb 2024Dismissed
Krishna Dixit (NVK WTR) Vs Union Of India And Ors.
Delhi High Court · (2024) 02 DEL CK 0017
Constitution of India, 1950 — Article 226Indian Coast Guard Act, 1978 — Section 26, 33(c), 57, 119
High Courts07 Feb 2024Disposed Of
M/s Theme Engineering Services Pvt Ltd Vs National Highways Authority Of India
Delhi High Court · (2024) 02 DEL CK 3984
High Courts07 Feb 2024
Govt Of NCT Of Delhi Vs Hussain Ali & Anr.
Delhi High Court · (2024) 02 DEL CK 3967
Letters Patent Act, 1865-Clause X
High Courts07 Feb 2024Dismissed
Delhi Advertising CGHS Ltd Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 02 DEL CK 3985
Constitution of India-Article 226Delhi Cooperative Societies Act, 2003-Section 70, 41(1)(c), 87, 40, 41Delhi Co-operative Society Rules, 2007-Rule 85(1)