High Courts15 Feb 2024Disposed Of

Vimal Kirti Gupta Vs Rajan Gupta

Delhi High Court · (2024) 02 DEL CK 4384

Prevention of Women from Domestic Violence Act, 2005-Section 12Contempt of Courts Act, 1971-Section 2(b), 10 and 12IPC-Sections 406, 420
High Courts15 Feb 2024Dismissed

State Vs Naresh Yadav

Delhi High Court · (2024) 02 DEL CK 3821

Limitation Act, 1963-Section 5Code of Criminal Procedure, 1973-Sections 397, 401, 482, 173, 173(8), 91, 164, 227, 228, Chapter XVIIIIPC-Sections 498A, 495, 376, 302, 376(2)(n)