High Courts23 Feb 2024Dismissed
Piyush Bagoriya & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 3681
The Public Premises (Eviction of Unauthorized Occupants) Act, 1971
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,390 of 6,586
High Courts23 Feb 2024Allowed
Aarem Trad Ex Private Limited Vs Sales Tax Officer & Anr.
Delhi High Court · (2024) 02 DEL CK 3720
Central Good and Service Tax Act 2017-Section 73
High Courts23 Feb 2024Allowed
Bhuvaneshwari Subramanian Vs University Grants Commisssion
Delhi High Court · (2024) 02 DEL CK 3710
High Courts23 Feb 2024Allowed
Confederation Of Delhi Industries And CETP Societies & Ors. Vs The Special Commissioner Of Industry Cum Appropriate Authority, CETP & Ors.
Delhi High Court · (2024) 02 DEL CK 3709
Delhi Common Effluent Treatment Plants Act, 2000-Section 14, 13Delhi Common Effluent Treatment Plants Rules, 2001-Rule 9, 9(1)
High Courts23 Feb 2024Allowed
Md Parvej Alam Vs Union Of India And Ors.
Delhi High Court · (2024) 02 DEL CK 0107
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 354, 376, 447, 504, 506, 509Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 19, 19(1), 19(2), 21Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 3, 3(xiv)
High Courts23 Feb 2024Allowed
Chiranjivi Pradhan Vs Union Of India And Ors
Delhi High Court · (2024) 02 DEL CK 0106
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 354, 376, 447, 504, 506, 509Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 19, 19(1), 19(2), 21Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 3, 3(xiv)
High Courts23 Feb 2024Disposed Of
Jai Karan Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 02 DEL CK 0105
High Courts23 Feb 2024Disposed Of
Raj Kumar Batra Vs Commissioner Of Customs (Preventive)
Delhi High Court · (2024) 02 DEL CK 0089
Customs Act, 1962 — Section 27, 27A, 108, 110, 111(d), 112, 121, 129E, 129EE< /li>Central Excise Act, 1944 — Section 11B, 35FF
High Courts22 Feb 2024Dismissed
Dr Namit Gupta Vs Delhi Medical Council & Anr
Delhi High Court · (2024) 02 DEL CK 4010
Delhi Medical Council Act, 1997-Section 15, 15(1), 15(3), 15(4)(a), 15(4)(b), 15(5), 15(6), 15(7)Indian Medical Council Act, 1956-Section 15, 15(2)(b), 25, 27National Medical Commission Act, 2019-Section 15, 15(3), 30, 30(1), 30(2), 30(3), 31, 31(1), 31(4), 31(6), 31(8), 32, 33, 34, 35, 36
High Courts22 Feb 2024Dismissed
Din Bandhu Dass Vs Indian Institute Of Technology Delhi
Delhi High Court · (2024) 02 DEL CK 4013
Constitution of India-Article 226, 12
High Courts22 Feb 2024Dismissed
Vishakha & Anr. Vs The Controller Of Examination Central Board Of Secondary Education & Ors.
Delhi High Court · (2024) 02 DEL CK 3989
Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016-Section 9Letters Patent of the then High Court of Judicature at Lahore-Clause X
High Courts22 Feb 2024Dismissed
Th. Genlianmang Vs Union Of India & Anr.
Delhi High Court · (2024) 02 DEL CK 4068
BSF Act 1968-Section 20(a)Constitution of India-Article 20
High Courts22 Feb 2024Dismissed
Shirsat Umesh Madan & Ors. Vs Indian Coast Guard & Ors.
Delhi High Court · (2024) 02 DEL CK 4070
Constitution of India-Article 226
High Courts22 Feb 2024Dismissed
State Vs Jai Singh
Delhi High Court · (2024) 02 DEL CK 4144
Cr.P.C-Section 378(3), 164, 313IPC-Section 376, 354Protection of Children from Sexual Offences Act (POCSO Act)-Section 4, 6, 29
High Courts22 Feb 2024Disposed Of
Samim Akhtar Vs The State & Ors.
Delhi High Court · (2024) 02 DEL CK 4156
IPC-Section 363
High Courts22 Feb 2024Disposed Of
Subhash Kulkarni Prop Om Sai Gold Casting Vs Union Of India Through Secretary Ministry Of Finance & Ors.
Delhi High Court · (2024) 02 DEL CK 4225
Central Goods and Services Tax Act, 2017-Section 39, Rule 26(3), 29(2), 29
High Courts22 Feb 2024Disposed Of
C B Enterprises Vs Commissioner Of Delhi Goods And Services Tax & Anr.
Delhi High Court · (2024) 02 DEL CK 4165
Central Goods and Services Tax Act, 2017-Section 29(2), 29
High Courts22 Feb 2024Dismissed
Narender Singh Vs Prachi Jain
Delhi High Court · (2024) 02 DEL CK 4256
Hindu Marriage Act, 1956-Section 24, 13(1)(ia), 13(1)(ib)Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts22 Feb 2024Dismissed
HBL Power Systems Limited Vs Ultra Mega Power Pvt. Ltd
Delhi High Court · (2024) 02 DEL CK 4264
Arbitration and Conciliation Act 1996-Section 34, 17, 18, 34(2)(a)(iii), 5
High Courts22 Feb 2024Allowed
Varun Nagpal & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4330
Code of Criminal Procedure, 1973-Section 482IPC-Section 498A, 406, 506, 34, 509, 376, 377, 376(D), 323, 354, 354A, 354C, 354D, 328