High Courts18 May 2026

Mool Singh Vs Sudarshana Ahuja

Delhi High Court · (2026) 05 DEL CK 2377

Code of Civil Procedure, 1908 (CPC)-Section 96, Order XXXVII, XXXVII Rules 1 and 2, VII Rule 11Negotiable Instruments Act, 1881-Sections 138, 141, 142, 118, 139, 20, 87Indian Contract Act, 1872-Section 25(3)
High Courts18 May 2026

Rajendra Gupta Vs Hem Manohar & Anr.

Delhi High Court · 2024 INSC 884

Code of Civil Procedure, 1908-Section 96, Order VII Rule 11, I Rule 10Delhi Rent Control Act, 1958Limitation Act, 1963-Section 15(5), Article 54
High Courts18 May 2026

Neurocentria Inc Vs Deputy Controller Of Patents And Designs

Delhi High Court · (2026) 05 DEL CK 2413

Patents Act, 1970-Section 117A, 11B(1), 11B(3), 11B(4), 14, 57(5), 7(1A), 7(1B), 21, 159, 160, 135, 138, 35Patent Rules, 2003-Rule 14, 20(1), 20(2), 20(4)(i), 20(4)(ii), 21, 22, 24B(1)(i), 137, 138Constitution of India-Article 226, 227
High Courts18 May 2026

M/S BSES Yamuna Power Ltd. Vs Vinod Kumar

Delhi High Court · (2026) 05 DEL CK 2565

Constitution of India-Article 226, 227, 14, 16Employees' Compensation Act, 1923Delhi Vidyut Board Scheme for Compassionate Appointments, 1999-Clause 5(a), 7(a), 7(b), 16(c), 16(j)