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Delhi High Court judgments

1,31,711 judgments · page 1,365 of 6,586

High Courts07 Mar 2024Disposed Of

Rajeev Dagar Vs State & Ors.

Delhi High Court · (2024) 03 DEL CK 3642

Protection of Children from Sexual Offences Act, 2012-Sections 7, 24, 25, 33, 35Constitution of India-Article 226, 227Code of Criminal Procedure, 1973-Sections 156(3), 161, 164, 190(1), 200 to 202, 320, 477, 482; Chapters XIV and XV
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High Courts07 Mar 2024

Virender Chahal @ Virender Vs State & Anr.

Delhi High Court · (2024) 03 DEL CK 3641

Indian Penal Code, 1860-Section 376, 377, 328, 506, 354C, 376(2)(n)Code of Criminal Procedure, 1973-Section 482, 164, 91, 161, 320Prevention of Corruption Act
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High Courts07 Mar 2024Allowed

Sumit Gupta Vs Trapti Gupta

Delhi High Court · (2024) 03 DEL CK 3602

Family Court Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 9Protection of Women from Domestic Violence Act, 2005-Section 12
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High Courts07 Mar 2024Dismissed

Sanjeev Kumar Vs Sapna

Delhi High Court · (2024) 03 DEL CK 3600

Family Court Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(iii), 23(1)(d), 23
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High Courts07 Mar 2024Dismissed

Asif Ali Khan Vs Manoj Kumar

Delhi High Court · (2024) 03 DEL CK 3570

Code of Civil Procedure, 1908-Order VII Rule 10Commercial Courts Act, 2015-Section 2(1)(c), 2(1)(c)(vi), 2(1)(c)(vii)
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