High Courts12 Mar 2024Dismissed
Umesh Kumar Vs Government Of NCT Of Delhi & Anr
Delhi High Court · (2024) 03 DEL CK 3586
Constitution of India-Article 226Disaster Management Act, 2005-Section 12(iii)
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Delhi High Court judgments
1,31,711 judgments · page 1,361 of 6,586
High Courts12 Mar 2024Dismissed
M/s Dewan Chand Vs Krishak Bharati Cooperative Limited (KRIBHCO)
Delhi High Court · (2024) 03 DEL CK 3574
Arbitration and Conciliation Act, 1996-Section 34, 33
High Courts12 Mar 2024Disposed Of
Chacha Nehru Bal Chikitsalaya, Delhi Vs M/s Induction Corporate Solutions Pvt. Ltd.
Delhi High Court · (2024) 03 DEL CK 3571
Arbitration & Conciliation Act, 1996-Section 2(1)(e), 2(2), 9, 17, 20, 20(1), 20(2), 20(3), 34, 34(3), 37, 37(1)(c)Limitation Act, 1963-Section 14Commercial Courts Act, 2015-Section 12A, 12A(1), 12A(3)
High Courts12 Mar 2024Disposed Of
Poonam Kumari Vs Union Of India & Ors.
Delhi High Court · (2024) 03 DEL CK 3557
Constitution of India-Article 14, 16, 21
High Courts12 Mar 2024Dismissed
HC DVR Mahesh Yadav & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 03 DEL CK 3551
Central Civil Services (Revised Pay) Rules, 2008-Section 1, Part A of the First Schedule
High Courts12 Mar 2024Disposed Of
Shakuntla Devi & Anr. Vs State Through Commissioner Of Delhi Police & Ors.
Delhi High Court · (2024) 03 DEL CK 3535
Constitution of India-Article 226Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 32, 2(i)Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22(3), 22, 22(3)(1), 22(3)(4), Sub-rule (iv) of Rule 22(3)(1)
High Courts12 Mar 2024Dismissed
The Regional Manager Central Bank Of India Vs Kunwar Pal Singh
Delhi High Court · (2024) 03 DEL CK 3521
Constitution of India-Article 226Industrial Disputes Act, 1947-Section 10, 10(1)(d), 10(2A), 11(1), 11(3), 17, 33Evidence Act-Sections 124-127
High Courts12 Mar 2024Disposed Of
Sonu Kumar @ Sonu Mehta & Ors. Vs State & Anr.
Delhi High Court · (2024) 03 DEL CK 3510
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A/406/323/34Hindu Marriage Act-Section 13B(2)
High Courts12 Mar 2024Disposed Of
Ashish Kapoor & Ors. Vs The State N.C.T. Of Delhi & Anr.
Delhi High Court · (2024) 03 DEL CK 3508
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A/406/34
High Courts12 Mar 2024Dismissed
Vikram Baghel As Guardian Of Lakshita Baghel Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2024) 03 DEL CK 0116
Constitution of India, 1950 — Article 21A
High Courts12 Mar 2024Disposed Of
Prem Raghu Ayurvedic Medical College And Hospital Vs Union Of India And Others
Delhi High Court · (2024) 03 DEL CK 0115
High Courts12 Mar 2024Dismissed
Ajay Goyal Vs State And Ors.
Delhi High Court · (2024) 03 DEL CK 0114
Code of Criminal Procedure, 1973 — Section 177, 178, 179, 181, 182, 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts12 Mar 2024Allowed
Rajesh Aggarwal & Anr. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2024) 03 DEL CK 0113
Code of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts12 Mar 2024Allowed
Srf Limited Vs Jonson Rubber Industries Limited
Delhi High Court · (2024) 03 DEL CK 0112
Arbitration and Conciliation Act, 1996 — Section 2(1)(b), 7, 7(2), 7(3), 8, 11, 11(6), 21
High Courts12 Mar 2024Dismissed
HC DVR Mahesh Yadav & Ors Vs Union Of India & Ors
Delhi High Court · (2024) 03 DEL CK 0111
High Courts12 Mar 2024Disposed Of
L/HC/GD Poonam Kumari Vs Union Of India & Ors
Delhi High Court · (2024) 03 DEL CK 0108
Constitution of India, 1950 — Article 14, 16, 21
High Courts12 Mar 2024Disposed Of
Chacha Nehru Bal Chikitsalaya, Delhi Vs M/S Induction Corporate Solutions Pvt. Ltd.
Delhi High Court · (2024) 03 DEL CK 0105
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 2(2), 17, 20(1), 20(2), 20(3), 34, 34(3), 37(1)(c)Limitation Act, 1963 — Section 14Commercial Courts Act, 2015 — Section 12A, 12A(1), 12A(3)
High Courts12 Mar 2024Disposed Of
Singla Enterprises Through Its Proprietor Mr Shiv Kumar Singhal Vs Commissioner Delhi Goods And Service Tax And Others
Delhi High Court · (2024) 03 DEL CK 0104
Central Goods and Services Tax Act, 2017 — Section 73, 75(3)Central Goods and Services Tax Act, 2017 — Section 75(4)
High Courts12 Mar 2024Disposed Of
Singla Enterprises Through Its Proprietor Mr Shiv Kumar Singhal Vs Commissioner Of Delhi Goods And Service Tax And Anr
Delhi High Court · (2024) 03 DEL CK 0103
Central Goods and Services Tax Act, 2017 — Section 29, 29(2)
High Courts12 Mar 2024Disposed Of
Lal Mohammed Vs State (Govt. Of Nct) Delhi
Delhi High Court · (2024) 03 DEL CK 0068
Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1170, 1171, 11751197, 1200, 1223Code of Criminal Procedure, 1973 — Section 482