High Courts10 Apr 2024Dismissed

Sandeep Kumar Vs Arvind Kejriwal & Ors.

Delhi High Court · (2024) 04 DEL CK 0073

Constitution of India, 1950 — Article 167(b), 167(c), 239AA, 239AA(4)Delhi Prison Rules, 2018 — Rule 585Representation Of The People Act, 1951 — Section 8(3)
High Courts10 Apr 2024Disposed Of

Rajender Prasad Sharma Vs NCB

Delhi High Court · (2024) 04 DEL CK 0068

Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section
High Courts09 Apr 2024Dismissed

Rajeev Gupta Vs Sarita Garg & Ors.

Delhi High Court · (2024) 04 DEL CK 4394

Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order VII Rule 11, Section 151Hindu Succession Act, 1956
High Courts09 Apr 2024Disposed Of

Ram Singh Vs State

Delhi High Court · (2024) 04 DEL CK 4551

Cr.P.C.-Section 374 (2)IPC-Section 376The Protection of Children from Sexual Offences Act, 2012-Section 4, 42
High Courts09 Apr 2024Disposed Of

Arun Kumar Singh Vs Union Of India & Ors.

Delhi High Court · (2024) 04 DEL CK 3800

Indian Administrative Service (Appointment by Promotion) Regulations, 1955-Regulation 5(5), 7(2), proviso to Regulation 7(3), 7, 5, Clause (j) of sub-regulation (1) of Regulation 2Rajasthan High Court Ordinance-Section 18
High Courts09 Apr 2024Dismissed

Pr. Commissioner Of I Tax (Central)-II Vs M/s. Trent East West LPG Bottling Ltd.

Delhi High Court · (2024) 04 DEL CK 3758

Constitution of India-Article 226, 32, 136Income Tax Act, 1961-Section 132(1), 153, 153A, 153B, 153C, 186(1), 220(2), 220(2A), 234B, 245A(b), 245C, 245C(1), 245C(3), 245D, 245D(1), 245D(2), 245D(2B), 245D(3), 245D(4), 245E, 245F, 245H, 245H(1), 245I, 245BA, 245BD, 245M(2), 158BFA, 269ST, 271DAIndian Penal Code